High Courts31 Jul 2018Disposed Of
Rajendra Sharma Vs Uttarakhand Transport Corporation, Dehradun
Uttarakhand High Court · (2018) 07 UK CK 0160
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 34 of 70
High Courts31 Jul 2018Dismissed
Mohan Kumar Mittal &others Vs State of Uttarakhand & Ors.
Uttarakhand High Court · (2018) 07 UK CK 0159
Indian Penal Code, 1860 — Section 120B, 405, 420, 463, 464, 465, 468, 471, 473Code of Criminal Procedure, 1973 — Section 82, 83, 158, 156(3), 169, 170, 173, 173(2e, 2f), 397, 398, 401, 482Constitution of India,1950 — Article 21, 226, 227
High Courts31 Jul 2018Dismissed
Vijay Singh Gosain Vs State of Uttarakhand & another
Uttarakhand High Court · (2018) 07 UK CK 0158
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 191, 193, 376, 420Constitution of India, 1950 — Article 217
High Courts31 Jul 2018Dismissed
Rishi Bhardwaj Vs State of Uttarakhand & Anr.
Uttarakhand High Court · (2018) 07 UK CK 0157
Code of Criminal Procedure, 1973 — Section 200, 202, 482Negotiable Instruments Act, 1881 — Section 138
High Courts31 Jul 2018Disposed Of
Committee of Management, Janta Inter College Farshali, District Bageshwar Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 07 UK CK 0156
Uttarakhand School Education Act, 2006 — Rules of 2009
High Courts31 Jul 2018
Uttarakhand Power Corporation Limited (UPCL) Vs M/s Mahaveer Transmission Udyog Pvt. Ltd
Uttarakhand High Court · (2018) 07 UK CK 0155
Micro Small & Medium Enterprises Development Act, 2006 — Section 15, 16, 17, 18, 19Arbitration & Conciliation Act, 1966 — Section 34, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81Constitution of India, 1950 — Article 141
High Courts31 Jul 2018Allowed
Ashraf Ahmad Vs Sri A.S. Bhartari & others
Uttarakhand High Court · (2018) 07 UK CK 0154
Code of Civil Procedure, 1908 — Section 104, Section 151, Order 26 Rule 9, Order 39 Rule 2A, Order 43 Rule 1(c)Municipal Corporation Act, 1959 — Section 308
High Courts31 Jul 2018Dismissed
Bhupal Singh Bisht Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 07 UK CK 0153
Uttarakhand Annual Transfer for Public Servants Act, 2017 — Section 3(Ja), 7(d), 7(d)(1), 18 (1),(2)
High Courts31 Jul 2018
Dr. Deenanath Sharma Vs Union of India and others
Uttarakhand High Court · (2018) 07 UK CK 0152
Societies Registration Act, 1860 — Section 15
High Courts31 Jul 2018Dismissed
Janki Prasad Badola Vs Superintendent Engineer 12th Circle & Others
Uttarakhand High Court · (2018) 07 UK CK 0151
High Courts30 Jul 2018Allowed
M/s Pepsico India Holdings Private Ltd & Anr @APPELLANT@Hash Additional Chief Judicial Magistrate, Kashipur & Anr
Uttarakhand High Court · (2018) 07 UK CK 0165
Code Of Criminal Procedure, 1973 — Section 200, 202, 482Indian Penal Code, 1860 — Section 272, 273, 320, 420Prevention Of Food Adulteration Act, 1954 — Section 16
High Courts30 Jul 2018Dismissed
Mr. Ashwin Chaudhary Vs Ms. Kiran Chaudhary & another
Uttarakhand High Court · (2018) 07 UK CK 0150
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(i), (ia) 26Contempt of Courts Act, 1971 — Section 12
High Courts30 Jul 2018Dismissed
Satish Kumar Vs Mrs. Abhilasha & others
Uttarakhand High Court · (2018) 07 UK CK 0148
Code of Civil Procedure, 1908 — Order 8 Rule 9
High Courts30 Jul 2018Allowed
Tahjeeb Khan Vs State of Uttarakhand
Uttarakhand High Court · (2018) 07 UK CK 0147
Indian Penal Code, 1860 — Section 379, 411
High Courts30 Jul 2018Allowed
Smt. Urmla Masih Vs State of Uttarakhand & another
Uttarakhand High Court · (2018) 07 UK CK 0146
Maternity Act, 1961 — Section 27Maternity Benefit Act, 1961 — Section 27East Punjab Urban Rent Restriction Act, 1949 — Section 3
High Courts30 Jul 2018
Neha Chamail Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 07 UK CK 0141
Transplantation of Human Organs and Tissues Act, 1994 — Section 9, 9(3A), Rule 7Transplantation of Human Organs & Tissues Rules, 2014 — Rule 13
High Courts30 Jul 2018
Seabird Exploration FZ LLC Vs Assistant Commissioner of Income Tax, Circle 1 and 2 Aaykar Bhawan, 13-A Subhash Road, Dehradun – 248001, Uttaakhand & others
Uttarakhand High Court · (2018) 07 UK CK 0140
Constitution of India, 1950 — Article 226, 227
High Courts27 Jul 2018Dismissed
Raj Bala Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 07 UK CK 0179
Indian Penal Code, 1860 — Section 34, 109, 120B, 147, 148, 149, 302, 307, 420, 467, 478, 471Code Of Civil Procedure, 1908 — Section 2(15), Order 3 Rule 4Uttar Pradesh Gangsters And Anti Social Activities (Prevention) Act, 1986 — Section 2, 3
High Courts27 Jul 2018Disposed Off
Uma Devi & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2018) 07 UK CK 0178
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420
High Courts27 Jul 2018Dismissed
Jayanti Prasad Saxena Vs State of Uttarakhand & Anr
Uttarakhand High Court · (2018) 07 UK CK 0145
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9AConstitution of India, 1950 — Article 226