High Courts02 Aug 2018List this matter on 14.8.2018
Neha Chamail Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 08 UK CK 0023
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 33 of 70
High Courts02 Aug 2018List this case on 16.08.2018
Dr. Taukeer Ahmad & others Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 08 UK CK 0022
Indian Medical Council Act, 1956 — Section 10A
High Courts02 Aug 2018Disposed Of
Social Development Foundation NGO & others Vs The State of Uttarakhand and others
Uttarakhand High Court · (2018) 08 UK CK 0018
Code of Civil Procedure, 1908 — Section 11Uttar Pradesh Imposition of Ceiling on Land Holding Act, 1960 — Section 25, 26, 27, 27(1), 27(2), 27(3), 28Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 198, 153(2), 156, 157
High Courts02 Aug 2018Dismissed
Mamta Shahi and another Vs State of Uttarakhand and another
Uttarakhand High Court · (2018) 08 UK CK 0017
Code of Criminal Procedure, 1973 — Section 482Protection of Women from Domestic Violence Act, 2005 — Section 5, 12, 17, 18, 19, 20, 22, 23, 27(1)(a)
High Courts02 Aug 2018Disposed Of
Mahkar Singh @ Pappu Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0016
Indian Penal Code, 1860 — Section 34, 109, 120B, 147, 148, 149, 302, 307, 309
High Courts02 Aug 2018Dismissed
Pratap Singh Mehta Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 08 UK CK 0015
Regularization Rules, 2003 — Rule 4
High Courts02 Aug 2018Dismissed
Mahmood & others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 08 UK CK 0014
National Highways Act, 1956 — Section 3(G)(1)Arbitration & Conciliation Act, 1996 — Section 19, 34Constitution of India, 1950 — Article 227
High Courts01 Aug 2018Dismissed
Rashmi Rawat & another Vs Secretary Department of Fishries Uttarakhand & others
Uttarakhand High Court · (2018) 08 UK CK 0013
High Courts01 Aug 2018Disposed Of
Ahata Imam Sahab Rahmatullah Vs Joint Magistrate/S.D.M. Roorkee, District Haridwar and others
Uttarakhand High Court · (2018) 08 UK CK 0012
Uttar Pradesh Muslim Waqf Act, 1960 — Section 6, 7, 57A, 57A(1), 83
High Courts01 Aug 2018Disposed Of
Ahata Imam Sahab Rahmatullah Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 08 UK CK 0010
Uttar Pradesh Muslim Waqf Act, 1960 — Section 6, 7, 57A, 57A(1), 83
High Courts01 Aug 2018Allowed
Dr. Gokaran Singh and two others Vs Managing Director, Uttarakhand Forest Development & others
Uttarakhand High Court · (2018) 08 UK CK 0009
Contract Labour (Regulation and Abolition) Act, 1970 — Section 7, 12Constitution of India, 1950 — Article 21, 32, 38, 39, 39(e), 41, 43, 48A, 142
High Courts01 Aug 2018Dismissed
Rajesh Vasudeva Vs Mussoorie Dehradun Development Authority
Uttarakhand High Court · (2018) 08 UK CK 0008
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 2(e), 27(1), 27(2)
High Courts01 Aug 2018Disposed Of
Ram Prasad Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 08 UK CK 0007
Uttar Pradesh Urban Building and Planning Act, 1973 — Section 26A, 26B
High Courts01 Aug 2018Dismissed
Commissioner of Central Excise and Service Tax Vs M/s Rohit Surfactants P. Ltd
Uttarakhand High Court · (2018) 08 UK CK 0006
Central Excise Act, 1944 — Section 35G
High Courts01 Aug 2018Dismissed
Commissioner of Central Excise and Service Tax Vs Sandeep Pathak
Uttarakhand High Court · (2018) 08 UK CK 0005
Central Excise Act, 1944 — Section 35G
High Courts01 Aug 2018Dismissed
Commissioner of Central Excise and Service Tax Vs Shri Murlidhar
Uttarakhand High Court · (2018) 08 UK CK 0004
Central Excise Act, 1944 — Section 35G
High Courts01 Aug 2018Allowed
Hasmat Ali Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0003
Uttar Pradesh Control of Goondas Act, 1970 — Section 3, 6
High Courts01 Aug 2018Dismissed
Pancham Singh Vs Union of India and others
Uttarakhand High Court · (2018) 08 UK CK 0002
Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017 — Section 3Shashastra Seem Bal Combatized Sub Inspector (General Duty) Group B Non Gazetted Posts Recruitment Rules, 2009 — Rule 8
High Courts01 Aug 2018Dismissed
Poonam Dobriyal Vs ONGC and others
Uttarakhand High Court · (2018) 08 UK CK 0001
High Courts31 Jul 2018Dismissed
Puran Chandra Ramola Vs State of Uttarakhand
Uttarakhand High Court · (2018) 07 UK CK 0161
Arbitration and Conciliation Act, 1996 — Section 11(6), 33, 34, 37