COURT ARCHIVE

Uttarakhand High Court judgments, 2017

485 judgments · page 6 of 25

High Courts12 Sept 2017Dismissed

Dilshad Ali Vs State of Uttarakhand & others

Uttarakhand High Court · (2017) 09 UK CK 0014

Code of Criminal Procedure, 1973, Section 41 - When police may arrest without warrantIndian Penal Code, 1860, Section 379, Section 411 - Punishment for theft - Dishonestly receiving stolen property