High Courts30 Oct 2017Disposed
Kalpana Chaudhary Vs State of Uttarakhand & others
Uttarakhand High Court · (2017) 10 UK CK 0021
COURT ARCHIVE
Uttarakhand High Court judgments, 2017
485 judgments · page 5 of 25
High Courts28 Oct 2017Disposed
Sri Geeta Bal Vidhya Mandir Purva Madhymic Vidhalaya & another Vs The State of Uttaakhand & other s
Uttarakhand High Court · (2017) 10 UK CK 0020
High Courts27 Oct 2017
Haridwar Ayurvedic College & Research Centre & another. Vs Union of India & others.
Uttarakhand High Court · (2017) 10 UK CK 0019
Indian Medicine Central Council Act, 1970, Section 13A
High Courts27 Oct 2017Disposed
Himanshu Arora Vs State of Uttarakhand & others
Uttarakhand High Court · (2017) 10 UK CK 0018
High Courts27 Oct 2017Disposed
Smt. Premlata Bisht Vs Mussorrie Dehradun Development Authority
Uttarakhand High Court · (2017) 10 UK CK 0017
High Courts27 Oct 2017
Shri Dinesh Kumar Vs Mussorrie Dehradun Development Authority
Uttarakhand High Court · (2017) 10 UK CK 0016
High Courts26 Oct 2017Disposed
Ashok Mandal and three others Vs State of Uttarakhand and others
Uttarakhand High Court · (2017) 10 UK CK 0015
High Courts26 Oct 2017Disposed
Avinash Tiwari Vs State of Uttarakhand and others
Uttarakhand High Court · (2017) 10 UK CK 0014
Code of Criminal Procedure, 1973, Section 41 - When police may arrest without warrantIndian Penal Code, 1860, Section 420, Section 342, Section 328 - Cheating and dishonestly inducing delivery of property - Punishment for wrongful confinement - Causing hurt by means of poison, etc., with intent to commit an offence
High Courts25 Oct 2017Disposed
Mr. Anoop Singh Rawat & others Vs State of Uttarakhand & others
Uttarakhand High Court · (2017) 10 UK CK 0013
High Courts24 Oct 2017Dismissed
Jameel Vs Gaonsabha Dausani, Pargana, Manglaur, Tehsil-Laksar
Uttarakhand High Court · (2017) 10 UK CK 0012
High Courts23 Oct 2017Dismissed
Smt. Geeta Joshi & Others Vs Deoki Nandan Joshi & Others
Uttarakhand High Court · (2017) 10 UK CK 0011
High Courts13 Oct 2017
Rahul Pandhi, S/o Late Sri Ashok Pandhi Vs State of Uttarakhand
Uttarakhand High Court · (2017) 10 UK CK 0010
Indian Penal Code, 1860, Section 306 - Abetment of Suidde
High Courts10 Oct 2017Dismissed
Suresh Chandra Vs State of Uttarakhand & others.
Uttarakhand High Court · (2017) 10 UK CK 0009
High Courts09 Oct 2017Allowed
Prem Kishore Singh Fartiyal Vs State of Uttarakhand and others.
Uttarakhand High Court · (2017) 10 UK CK 0008
Co-operative Banks Centralised Service Rules, 1976, Rule 3, Rule 7(c)
High Courts07 Oct 2017Dismissed
Lalit Kumar Vs State of Uttarakhand & another
Uttarakhand High Court · (2017) 10 UK CK 0007
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 201 - Punishment for murder - Causing disappearance of evidence of offence or giving false information to screen offender
High Courts07 Oct 2017Dismissed
Haridwar Ayurvedic College & Research Centre & another Vs Union of India & others
Uttarakhand High Court · (2017) 10 UK CK 0006
Indian Medicine Central Council Act, 1970, Section 13A(5), Section 13A(4)(a)
High Courts07 Oct 2017Disposed
Babita Singh Vs State of Uttarakhand & others
Uttarakhand High Court · (2017) 10 UK CK 0005
Uttar Pradesh Civil Services (Extraordinary Pension) Rules, 1961, Rule 3, Rule 5
High Courts06 Oct 2017Dismissed
M/s Gayatri Iron & Steel Vs State of Uttarakhand & others
Uttarakhand High Court · (2017) 10 UK CK 0004
Central Sales Tax Act, 1956, Section 9(2) -Uttarakhand Value Added Tax Act, 2005, Section 21, Section 29(4)
High Courts05 Oct 2017Allowed
Smt. Rita Saini Vs State of Uttarakhand & others
Uttarakhand High Court · (2017) 10 UK CK 0003
Electricity Act, 2003, Section 43 - Duty to supply on requestUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950, Section 50, Section 56
High Courts04 Oct 2017Disposed
Umesh Yadav and another Vs State of Uttarakhand and others
Uttarakhand High Court · (2017) 10 UK CK 0001
Code of Criminal Procedure, 1973, Section 41 - When police may arrest without warrant