High Courts10 Apr 2014
Valley Hotel and Resorts Vs Commissioner of Commercial Tax
Uttarakhand High Court · (2014) 45 GST 609 : (2014) 35 STR 28 : (2014) 74 VST 86
COURT ARCHIVE
Uttarakhand High Court judgments, 2014
469 judgments · page 17 of 24
High Courts10 Apr 2014Allowed
Jaswinder Singh Vs State of Uttarakhand
Uttarakhand High Court · (2015) 90 ALLCC 72 : (2015) 1 UC 303
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Penal Code, 1860 (IPC) - Section 364-A
High Courts10 Apr 2014
Swami Rupendra Prakash Vs District Magistrate Haridwar and Others
Uttarakhand High Court · (2015) 1 UC 699
High Courts07 Apr 2014Dismissed
J.P. Joshi Vs State of Uttarakhand
Uttarakhand High Court · (2014) 86 ALLCC 158
Penal Code, 1860 (IPC) — Section 376-C(b), 506
High Courts07 Apr 2014
Anusuya Prasad Purohit Vs State of Uttarakhand
Uttarakhand High Court · (2014) LabIC 3325 : (2015) 1 UC 547
Constitution of India, 1950 — Article 309
High Courts07 Apr 2014
Rihan Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 2671
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Indecent Representation of Women (Prohibition) Act, 1986 — Section 4, 6Information Technology Act, 2000 — Section 67
High Courts04 Apr 2014Allowed
Amir Ahmed Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 124
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 385, 452
High Courts04 Apr 2014Dismissed
Sardar Charanjeet Singh and Others Vs Jahuran and Others
Uttarakhand High Court · (2015) 110 ALR 852 : (2015) 1 UC 393
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 26, 28-B
High Courts04 Apr 2014Allowed
Fazal Mohammad Vs Mukhya Nagar Adhikari and Others
Uttarakhand High Court · (2015) 1 UC 394
High Courts03 Apr 2014Allowed
Sanjay Haldar Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 100
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 313, 323, 498A, 504, 506
High Courts03 Apr 2014Dismissed
Shanker Chand Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 83
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 119Penal Code, 1860 (IPC) — Section 354, 376, 451, 452
High Courts03 Apr 2014Allowed
Maqusoodan Vs Deputy Director of Consolidation/Collector and Others
Uttarakhand High Court · (2015) 2 UC 813
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 9(A)-2
High Courts03 Apr 2014Allowed
Kamal Cotton Traders and Others Vs Belwal Spinning Mills Ltd. and Others
Uttarakhand High Court · (2015) 1 UC 348
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 17, Order 41 Rule 19, Order 43 Rule 1(t), 104
High Courts03 Apr 2014Dismissed
Karnail Singh Vs Ashok Kumar
Uttarakhand High Court · (2015) 110 ALR 749 : (2015) 1 UC 513
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 26, 27, 6
High Courts03 Apr 2014Allowed
Durga Singh Vs District Judge and Others
Uttarakhand High Court · (2015) 110 ALR 850 : (2015) 128 RD 549 : (2015) 1 UC 385
General Clauses Act, 1897 - Section 9
High Courts02 Apr 2014Allowed
Jitendra Kumar Vs Ram Singh
Uttarakhand High Court · (2014) 2 NCC 89
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 320, 482Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts02 Apr 2014Allowed
Karan Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 87 ALLCC 182 : (2014) 2 NCC 86
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts02 Apr 2014Dismissed
Islamuddin Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 75
Penal Code, 1860 (IPC) — Section 307, 452
High Courts02 Apr 2014
Veer Singh Vs Presiding Officer
Uttarakhand High Court · (2015) 1 ESC 64 : (2014) 142 FLR 802 : (2015) 2 UC 855
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N, 6Q
High Courts02 Apr 2014Dismissed
Gulam Mustafa Vs State of Uttaranchal
Uttarakhand High Court · (2014) 2 NCC 67
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 325, 332, 333, 452