High Courts01 May 2014Allowed
Sohan Lal and Another Vs Harimohan and Others
Uttarakhand High Court · (2014) 05 UK CK 0020
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
COURT ARCHIVE
Uttarakhand High Court judgments, 2014
469 judgments · page 16 of 24
High Courts01 May 2014Allowed
Waqf Allah Tala Vs Nagar Panchayat, Lalkuan and Others
Uttarakhand High Court · (2015) 2 UC 858
Waqf Act, 1995 - Section 4, 5, 6, 7, 85
High Courts01 May 2014Allowed
Gambhir Singh Negi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 UC 906
Constitution of India, 1950 - Article 243-G
High Courts30 Apr 2014Disposed off
Zareef Ahmad Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 581
Land Acquisition Act, 1894 - Section 11, 17(4), 4, 4(1), 5(A) — Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24
High Courts29 Apr 2014Disposed Off
Meenakshi Rawat Vs Secretary, Department of Medical Education and Others
Uttarakhand High Court · (2014) 04 UK CK 0037
High Courts29 Apr 2014Allowed
U.P. Power Corporation Ltd. Vs Kumar Oxygen Ltd. and Others
Uttarakhand High Court · (2015) 1 UC 585
Electricity Act, 2003 - Section 26, 26(6)
High Courts29 Apr 2014Allowed
SGBG Memorial College of Education Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 591
National Council for Teacher Education Act, 1993 - Section 14, 14(3)(a), 14(6), 17
High Courts25 Apr 2014
Galfar Engineer and Contracting (India) Pvt. Ltd. Vs State of Uttarakhand
Uttarakhand High Court · AIR 2014 UC 69
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 57Forest Act, 1927 — Section 41, 76
High Courts24 Apr 2014Dismissed
BHEL Vs Presiding Officer,Labour Court
Uttarakhand High Court · (2014) 142 FLR 798 : (2014) 3 LLJ 594
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 10(1)Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts23 Apr 2014
Iravanshi Builders and Developers Vs Commissioner
Uttarakhand High Court · (2014) 74 VST 93
High Courts22 Apr 2014
Director of Income Tax (International Taxation) Vs R and B Falcon Offshore Ltd.
Uttarakhand High Court · (2014) 271 CTR 111 : (2014) 223 TAXMAN 266
High Courts21 Apr 2014Disposed Off
Rampal Vs Estate Officer
Uttarakhand High Court · (2014) 105 ALR 347 : (2014) 124 RD 658
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5A
High Courts21 Apr 2014Allowed
Roshan Lohar and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 NCC 578 : (2015) 2 UC 1031
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2) — Penal Code, 1860 (IPC) - Section 302, 34
High Courts21 Apr 2014Allowed
Sunil Kumar Gupta Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2015 UC 95
Cantonments Act, 1924 - Section 3Urban Land (Ceiling and Regulation) Act, 1976 - Section 10 10(5) 11 14 23
High Courts17 Apr 2014Disposed Off
Jamila Vs State of Uttarakhand
Uttarakhand High Court · (2014) 86 ALLCC 159
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts16 Apr 2014Dismissed
Bhuwan Chandra Sah and Others Vs Additional Commissioner, Kumaon and Others
Uttarakhand High Court · (2015) 1 UC 689
Constitution of India, 1950 - Article 226, 227 — Uttar Pradesh Land Revenue Act, 1901 - Section 34, 35, 37, 38 — Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 161
High Courts15 Apr 2014Allowed
Sonu Vs State of Uttaranchal
Uttarakhand High Court · (2015) 89 ALLCC 901 : (2015) 1 UC 522
Evidence Act, 1872 - Section 113-B — Penal Code, 1860 (IPC) - Section 302, 304-B, 498-A
High Courts11 Apr 2014Dismissed
Sudhir Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 3870 : (2014) 4 RCR(Criminal) 834
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 376, 504, 506
High Courts11 Apr 2014Dismissed
Ganesh Bahadur and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 NCC 562
Penal Code, 1860 (IPC) - Section 302, 307, 34, 342, 449
High Courts11 Apr 2014Allowed
Committee of Management Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 693