High Courts06 Jun 2014Dismissed
Idea Mobile Communications Ltd. Vs Kamlesh Gupta
Uttarakhand High Court · (2014) 06 UK CK 0021
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31Transfer of Property Act, 1882 — Section 107
COURT ARCHIVE
Uttarakhand High Court judgments, 2014
469 judgments · page 13 of 24
High Courts05 Jun 2014
Ajay Chaunkar Vs State of Uttarakhand
Uttarakhand High Court · (2014) 06 UK CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A, 504, 506
High Courts04 Jun 2014Disposed Off
Laxmi Narayan Gupta Vs State of Uttarakhand
Uttarakhand High Court · (2014) 06 UK CK 0025
High Courts04 Jun 2014
Pratap Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 06 UK CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 392
High Courts03 Jun 2014Dismissed
Govind Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 3718 : (2015) 2 UC 809
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376, 506
High Courts03 Jun 2014Allowed
Narendar Sharma Vs State of Uttarakhand
Uttarakhand High Court · (2014) 06 UK CK 0011
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 147, 148, 149, 320, 452
High Courts03 Jun 2014Allowed
Rishabh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 06 UK CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 506
High Courts03 Jun 2014Allowed
Mukesh Kumar Kashya Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 UC 529
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2) — Penal Code, 1860 (IPC) - Section 120B, 201, 302, 307, 34
High Courts30 May 2014Allowed
Minal Mistri Vs State of Uttarakhand
Uttarakhand High Court · (2014) 05 UK CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 323, 354, 504, 506
High Courts30 May 2014Allowed
Gajender Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 05 UK CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 420, 468, 472
High Courts29 May 2014Allowed
Kishan Kumar Pandey Vs State and Others
Uttarakhand High Court · (2014) 05 UK CK 0048
High Courts29 May 2014Dismissed
Parwati Devi and Others Vs Addl. District Judge/1st F.T.C. Udham Singh Nagar and Others
Uttarakhand High Court · (2014) 05 UK CK 0047
Constitution of India, 1950 — Article 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts29 May 2014Dismissed
Sher Singh and Others Vs State and Others
Uttarakhand High Court · (2014) 05 UK CK 0026
High Courts29 May 2014Allowed
Jaiprakash Associates Ltd. Vs Tehri Hydro Development
Uttarakhand High Court · AIR 2014 UC 45 : (2015) 2 UC 834
Forest (Conservation) Act, 1980 — Section 2Forest Act, 1927 — Section 2, 2(4), 29, 4
High Courts29 May 2014
Usha Nirala and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) ACJ 2445 : (2016) 1 AnWR 51 : (2015) 2 UC 843
High Courts28 May 2014
Raj Kumar Sethi Vs Budhi Prakash
Uttarakhand High Court · (2014) 05 UK CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 391, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 May 2014Allowed
Indra Lal Arya and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 UC 820
Constitution of India, 1950 - Article 309 — Uttar Pradesh Reorganisation Act, 2000 - Section 73, 74
High Courts28 May 2014
Ritesh Sharma and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 338
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Evidence Act, 1872 - Section 106 — Penal Code, 1860 (IPC) - Section 120B, 394, 397, 411
High Courts27 May 2014Disposed Off
M/s. Prayag Construction and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) 05 UK CK 0049
High Courts27 May 2014Disposed Off
M/s Continental Engines Ltd. Vs Smt. Uma Sharma and Another
Uttarakhand High Court · (2014) 05 UK CK 0037