High Courts01 Jul 2014
H.M.T. Watch Ltd. Vs Labour Court
Uttarakhand High Court · (2014) 143 FLR 720 : (2014) LLR 1186
COURT ARCHIVE
Uttarakhand High Court judgments, 2014
469 judgments · page 12 of 24
High Courts30 Jun 2014
Devendra Singh Bhandari Vs State of Uttarakhand
Uttarakhand High Court · (2014) LabIC 3921
High Courts30 Jun 2014
Kuldeep Kumar Vs Sewaram Virmani
Uttarakhand High Court · (2014) 06 UK CK 0009
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10 (2)
High Courts27 Jun 2014Allowed
Reena Naulia Vs State of Uttarakhand
Uttarakhand High Court · (2014) 06 UK CK 0008
High Courts27 Jun 2014
Bhupendra Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 UC 1127
Constitution of India, 1950 - Article 226
High Courts26 Jun 2014Dismissed
Committee of Management Vs State of Uttarakhand
Uttarakhand High Court · (2015) 2 UC 1131
Uttaranchal School Education Act, 2006 — Section 37
High Courts25 Jun 2014
Vijay Anand Sharma Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 307
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 498A
High Courts18 Jun 2014Dismissed
Gurcharan Singh Kohli Vs Sapana Agarwal
Uttarakhand High Court · (2014) 2 NCC 354
Criminal Procedure Code, 1973 (CrPC) — Section 217
High Courts18 Jun 2014Dismissed
Bhuwan Chandra Joshi Vs Kirti Ballabh
Uttarakhand High Court · (2014) 06 UK CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 482Penal Code, 1860 (IPC) — Section 452, 504, 506
High Courts18 Jun 2014Dismissed
Kusumlata Vs Yashbir Singh
Uttarakhand High Court · (2014) 06 UK CK 0015
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 23 Rule 3-A, Order 47 Rule 47, Order 7 Rule 11
High Courts18 Jun 2014Dismissed
Shivram Singh Vs Dharma Devi
Uttarakhand High Court · (2014) 06 UK CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts18 Jun 2014Dismissed
Suresh Chandra Vs Sarna Devi and Others
Uttarakhand High Court · (2015) 2 UC 913
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21, 21(1)(a), 21(a)
High Courts17 Jun 2014
Pyar Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 323
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 306
High Courts17 Jun 2014
Parvati Devi Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 189
Penal Code, 1860 (IPC) — Section 363
High Courts17 Jun 2014Dismissed
Hayat Singh Vs V.S. Patiyal
Uttarakhand High Court · (2014) 06 UK CK 0012
Workmens Compensation Act, 1923 — Section 2(i)(1)
High Courts17 Jun 2014
Smita Sahay Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 220
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 420, 468, 471
High Courts16 Jun 2014Dismissed
Sultan Ahmed Vs Akbar Ali
Uttarakhand High Court · (2014) 06 UK CK 0020
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 40, 114
High Courts16 Jun 2014Dismissed
Sugra Vs Parvash Ali
Uttarakhand High Court · (2014) 06 UK CK 0019
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 47, 100
High Courts06 Jun 2014Dismissed
S.K. Garg Vs C.B.I.
Uttarakhand High Court · (2014) 06 UK CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 389(1), 389(3), 482Penal Code, 1860 (IPC) — Section 420