COURT ARCHIVE

Uttarakhand High Court judgments, 2012

737 judgments · page 18 of 37

High Courts04 May 2012Dismissed

Kalyan Singh Vs State of Uttarakhand

Uttarakhand High Court · (2012) 2 NCC 263

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 57
High Courts03 May 2012

Shami Vs State of Uttarakhand

Uttarakhand High Court · (2012) 05 UK CK 0006

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 324, 326, 452, 504, 506