High Courts12 Nov 2009Allowed
Radhy Shyam Srivastava and Others Vs The U.P. State Co-operative Federation and Others
Uttarakhand High Court · (2009) 11 UK CK 0015
Uttaranchal Co-operative Societies Act, 2003 — Section 70
COURT ARCHIVE
Uttarakhand High Court judgments, 2009
528 judgments · page 5 of 27
High Courts11 Nov 2009
Govind Singh Bisht and Another and Secretary/General Manager, District Cooperative Bank Vs Registrar Cooperative Societies and Others
Uttarakhand High Court · (2009) 11 UK CK 0013
Constitution of India, 1950 — Article 226
High Courts10 Nov 2009Dismissed
Shri Onkar Nath Agrawal Vs Shri Ram Narain Goel (since deceased), Sri Vivek Goel, Ms. Gauri Goel and Ms. Rukmani Goel)
Uttarakhand High Court · (2009) 11 UK CK 0014
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Nov 2009
Raghubir Singh Bist Vs The Secretary, Department of Education Government of U.P., Director of Education (Madhyamik) and District Inspector of Schools
Uttarakhand High Court · (2009) 11 UK CK 0001
High Courts09 Nov 2009
Virendra Singh Vs Late Sri Ram Singh and Others
Uttarakhand High Court · (2009) 11 UK CK 0041
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Land Revenue Act, 1901 — Section 34, 54Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts09 Nov 2009Dismissed
Commissioner, Commercial Tax Vs Bajpur Co-operative Sugar Factory Ltd.
Uttarakhand High Court · (2009) 11 UK CK 0036
Uttar Pradesh Trade Tax Act, 1948 — Section 10, 11, 2AAAA, 3, 3AAAA
High Courts09 Nov 2009Allowed
State of Uttarakhand and Another Vs Jagat Singh Sirola and Another
Uttarakhand High Court · (2010) 124 FLR 465 : (2010) 2 LLJ 822
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2
High Courts07 Nov 2009Allowed
Karam Singh and Another Vs State of Uttarakhand
Uttarakhand High Court · (2010) 1 NCC 616 : (2010) 1 UC 83
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Nov 2009Allowed
Ramesh Chandra and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 5 SLR 153 : (2010) 1 UC 12
Uttarakhand Transport Department Enforcement Employee Cadre Service Rules, 2004 — Rule 15(4), 15(5)
High Courts06 Nov 2009Dismissed
Amar Singh Kanwal Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 1 UC 38
Constitution of India, 1950 — Article 14, 226
High Courts06 Nov 2009Dismissed
Ram Das and Others Vs Board of Revenue and Others
Uttarakhand High Court · (2009) 11 UK CK 0017
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 132, 195, 197, 198, 198(1)Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 173, 174, 175, 176, 176(1)
High Courts05 Nov 2009Dismissed
Brij Pal and Another Vs Deputy Director of Consolidation and Another
Uttarakhand High Court · (2010) 1 UC 284
Constitution of India, 1950 — Article 227Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 48
High Courts05 Nov 2009Dismissed
State of Uttaranchal and Others Vs Hansa Dutt Upadhyay
Uttarakhand High Court · (2009) 11 UK CK 0012
High Courts05 Nov 2009
The State Vs Banshi Lal and Others
Uttarakhand High Court · (2009) 11 UK CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 378Penal Code, 1860 (IPC) — Section 147, 149, 302, 506
High Courts04 Nov 2009Allowed
Ajay Kumar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 1 UC 1
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5
High Courts04 Nov 2009
Smt. Jyoti Negi and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 1 NCC 323
High Courts03 Nov 2009Dismissed
Sanjay and Another Vs State of U.P.
Uttarakhand High Court · (2009) 11 UK CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 307
High Courts03 Nov 2009
Swami Abhayanand Ji Vs Swami Swaroopanand Saraswati and Others
Uttarakhand High Court · (2009) 11 UK CK 0029
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts03 Nov 2009
Smt. Radha Rani Vs Smt. Mohin Devi (since deceased) and Others
Uttarakhand High Court · (2009) 11 UK CK 0027
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 43
High Courts03 Nov 2009Dismissed
Constable Abbas Khan Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 1 UC 77
Central Industrial Security Force Rules, 2001 — Rule 34, 36, 37, 39, 46