COURT ARCHIVE

Uttarakhand High Court judgments, 2008

443 judgments · page 10 of 23

High Courts24 Jul 2008

Ranvir Singh and Another Vs The State

Uttarakhand High Court · (2008) 3 UC 1769

Criminal Procedure Code, 1973 (CrPC) — Section 164, 174, 176, 313, 374Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 201, 207, 302, 304B, 306
High Courts22 Jul 2008Dismissed

State of U.P. Vs Arun Kumar Pandey and Another

Uttarakhand High Court · (2009) NCC 269 : (2009) 1 UC 564

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 378Penal Code, 1860 (IPC) — Section 302, 307, 34Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts17 Jul 2008Dismissed

Reshma Vs Rashid and Another

Uttarakhand High Court · (2008) 3 UC 1802

Family Courts Act, 1984 — Section 19Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 4