High Courts02 Mar 2007
Smt. Tahira Khatoon and Others Vs Mahender Lal Arora and Another
Uttarakhand High Court · (2007) 2 UC 1067
Motor Vehicles Act, 1988 — Section 163A, 173
COURT ARCHIVE
Uttarakhand High Court judgments, 2007
540 judgments · page 26 of 27
High Courts01 Mar 2007Dismissed
Chandan Lal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2007) 4 UC 485
Constitution of India, 1950 — Article 226Financial Hand Book Rules — Rule 56
High Courts01 Mar 2007Allowed
Harish Padalia Vs Kaneej Begam, Rajiya through Mother and National Insurance Company Ltd.
Uttarakhand High Court · (2007) 03 UK CK 0054
Civil Procedure Code, 1908 (CPC) — Section 13Motor Vehicles Act, 1988 — Section 147, 149, 163A, 166
High Courts01 Mar 2007Allowed
Sri Rajiv Berry and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2007) 2 UC 1257
Constitution of India, 1950 — Article 300A, 348Land Acquisition Act, 1894 — Section 17, 17(1), 17(4), 4, 4(1)
High Courts28 Feb 2007
Commissioner of Income Tax Vs Green Gold Tree Farmers P. Ltd.
Uttarakhand High Court · (2008) 216 CTR 115 : (2008) 299 ITR 262 : (2007) 1 UD 420
Income Tax Act, 1961 — Section 145, 2, 22, 41
High Courts28 Feb 2007Allowed
Sri Virendra Kumar Public Charitable Trust, Ramnagar Vs Sri Moinuddin
Uttarakhand High Court · (2007) 2 UC 662
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 106
High Courts28 Feb 2007Dismissed
Oriental Insurance Company Ltd. Vs Amit and Others
Uttarakhand High Court · (2007) 02 UK CK 0005
Motor Vehicles Act, 1939 — Section 110(D), 149(2), 95(2)
High Courts28 Feb 2007Allowed
Diwan Singh Vs State of Uttarakhand
Uttarakhand High Court · (2007) 3 UC 1501
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 435, 436
High Courts27 Feb 2007Allowed
Sri Darwan Singh (Died) and Others Vs State of Uttrakhand
Uttarakhand High Court · (2007) 4 UC 464
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts27 Feb 2007Dismissed
United India Insurance Co. Ltd. Vs Prem Bisht and Another
Uttarakhand High Court · (2008) ACJ 1057
Income Tax Act, 1961 — Section 149, 166Motor Vehicles Act, 1988 — Section 163A
High Courts27 Feb 2007Allowed
Kunwar Singh Rawat Vs State of Uttaranchal and Another
Uttarakhand High Court · (2007) 2 CTLJ 44
High Courts27 Feb 2007
Sri Darwan Singh and Others Vs State of Uttrakhand
Uttarakhand High Court · (2007) NCC 700
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts27 Feb 2007Dismissed
The New India Assurance Company Ltd. Vs Surendra Singh and Others
Uttarakhand High Court · (2007) 2 UC 1078
Motor Vehicles Act, 1988 — Section 173
High Courts26 Feb 2007Dismissed
U.P. Jal Nigam Vs Smt. Saryu Devi and Others and Govind Prasad Mamgain
Uttarakhand High Court · (2007) 2 UC 1121
Motor Vehicles Act, 1939 — Section 110DPenal Code, 1860 (IPC) — Section 304A
High Courts26 Feb 2007Dismissed
Uttar Pradesh State Road Transport Corporation Vs Smt. Balwanti Devi and Others
Uttarakhand High Court · (2007) 2 UC 1083
Motor Vehicles Act, 1988 — Section 173
High Courts26 Feb 2007Dismissed
Ramesh Kumar Bangari Vs State of Uttaranchal and Others
Uttarakhand High Court · (2007) 2 UC 1288
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5(1)
High Courts26 Feb 2007Dismissed
Smt. Maya Latwal Vs Uttaranchal Rajya Parivahan Nigam and Another
Uttarakhand High Court · (2007) 2 UC 1069
Motor Vehicles Act, 1988 — Section 173
High Courts23 Feb 2007
United India Insurance Company Limited. Vs Smt. Ratan Kaur and Others
Uttarakhand High Court · (2007) 2 UC 1092
Workmens Compensation Act, 1923 — Section 3, 3(1), 30
High Courts23 Feb 2007Dismissed
Commissioner of Income Tax Vs Dehradun Tea Company
Uttarakhand High Court · (2007) 02 UK CK 0010
Income Tax Act, 1961 — Section 148, 45
High Courts23 Feb 2007Allowed
Abid Hussain Vs Rajesh Chandra
Uttarakhand High Court · (2007) 2 UC 657
Civil Procedure Code, 1908 (CPC) — Section 115, 145Provincial Small Cause Courts Act, 1887 — Section 17