COURT ARCHIVE

Uttarakhand High Court judgments, 2007

540 judgments · page 25 of 27

High Courts13 Mar 2007

Murli Singh (deceased by LRs.) and Others Vs Ram Singh and Another

Uttarakhand High Court · AIR 2007 Utt 80 : (2007) 3 UC 1509 : (2007) 1 UD 508

Civil Procedure Code, 1908 (CPC) — Section 115, 47Transfer of Property Act, 1882 — Section 111

High Courts13 Mar 2007Dismissed

Commissioner of Income Tax Vs Jyoti Prabha Society

Uttarakhand High Court · (2007) CriLJ 2385

Income Tax Act, 1961 — Section 11, 12A

High Courts12 Mar 2007

United India Insurance Company Limited. Vs Smt. Maya alias Mamta Adhikari and Others

Uttarakhand High Court · (2007) 3 UC 1875

Motor Vehicles Act, 1988 — Section 173

High Courts12 Mar 2007Dismissed

Atul Nautiyal Vs State of Uttaranchal and Another

Uttarakhand High Court · (2007) 3 UC 1708

Constitution of India, 1950 — Article 14, 16, 21, 23, 309

High Courts12 Mar 2007

United India Insurance Company Limited Vs Smt. Maya alias Mamta Adhikari and Others

Uttarakhand High Court · (2007) 3 UC 1875

Motor Vehicles Act, 1988 — Section 173

High Courts12 Mar 2007Dismissed

Banarasi Lal Bachoo Lal Vs State of Uttrakhand

Uttarakhand High Court · (2007) NCC 734 : (2007) 3 UC 1489 : (2007) 1 UD 489

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 307

High Courts09 Mar 2007

Commissioner of Income Tax Vs Nainital District Co-operative Bank

Uttarakhand High Court · (2008) 215 CTR 242

Income Tax Act, 1961 — Section 256, 80P

High Courts09 Mar 2007Allowed

Rajeev Kumar Vs Managing Director, Uttaranchal Rajya Sahkari Vipran Sangh Ltd. and Others

Uttarakhand High Court · (2007) 03 UK CK 0012

Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K

High Courts09 Mar 2007Dismissed

Commissioner of Income Tax and Another Vs ONGC

Uttarakhand High Court · (2007) 291 ITR 212

Income Tax Act, 1961 — Section 141A, 143, 201

High Courts08 Mar 2007Dismissed

1479271 Ex. Spr. Heera Ballabh Vs Union of India (UOI) and Another

Uttarakhand High Court · (2007) 4 UC 356

Casualty Pensionary Awards Rules, 1982 — Rule 173

High Courts08 Mar 2007Allowed

Smt. Shakuntala Devi Vs State of Uttaranchal and State of U.P.

Uttarakhand High Court · (2007) 03 UK CK 0024

High Courts08 Mar 2007Dismissed

1479271 Ex. Spr. Heera Ballabh Vs Union of India and another

Uttarakhand High Court · (2007) 4 UC 356

High Courts08 Mar 2007Dismissed

Roshan Singh Vs Praveen Kumar and Others

Uttarakhand High Court · (2007) 4 UC 399

Motor Vehicles Act, 1988 — Section 173

High Courts07 Mar 2007Allowed

Smt. Maya Devi Vs Bank of Baroda

Uttarakhand High Court · (2007) 3 UC 1611

Provincial Small Cause Courts Act, 1887 — Section 25

High Courts07 Mar 2007Dismissed

Century Textiles and Industries Limited Vs Additional Civil Judge (Junior Division) and Others

Uttarakhand High Court · (2007) 4 UC 556

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226

High Courts07 Mar 2007

Union of India (UOI) and Others Vs No. 13607071 Ex. Hav. Kishan Singh

Uttarakhand High Court · (2007) 4 UC 412

Penal Code, 1860 (IPC) — Section 121, 302Pension Regulations for Army, 1961 — Regulation 4, 5, 6, 7, 82

High Courts06 Mar 2007

Puran Singh Vs State of Uttarakhand

Uttarakhand High Court · (2007) NCC 465

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22

High Courts06 Mar 2007

Devendra Singh @ Devan (Since deceased) and Another Vs The State

Uttarakhand High Court · (2007) 2 UC 1181

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302, 34

High Courts06 Mar 2007Dismissed

Rishi Kumar Vs The State

Uttarakhand High Court · (2007) 4 UC 472

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302, 34Uttar Pradesh Reorganisation Act, 2000 — Section 35

High Courts02 Mar 2007Dismissed

Banshi and Others Vs State Of Uttarakhand

Uttarakhand High Court · (2007) NCC 763

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 97Penal Code, 1860 (IPC) — Section 307, 324, 34, 452