COURT ARCHIVE

Uttarakhand High Court judgments, 2006

515 judgments · page 13 of 26

High Courts28 Jul 2006Dismissed

State Vs Jatan

Uttarakhand High Court · (2007) 1 UC 215

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)Penal Code, 1860 (IPC) — Section 302
High Courts20 Jul 2006Dismissed

Sri Dhan Singh Vs Sri Haria

Uttarakhand High Court · (2006) 3 UC 1590

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106