High Courts07 Aug 2006
Rapti Contractor Vs Executive Engineer and Others
Uttarakhand High Court · AIR 2007 Utt 12 : (2007) 1 ARBLR 390
Arbitration and Conciliation Act, 1996 — Section 11
COURT ARCHIVE
Uttarakhand High Court judgments, 2006
515 judgments · page 12 of 26
High Courts07 Aug 2006Dismissed
Smt. Rashmi Vs Vijay Singh Negi and Another
Uttarakhand High Court · AIR 2007 Utt 13 : (2006) 4 AWC 3537 : (2007) 2 DMC 559 : (2007) 1 UC 555 : (2006) 2 UD 503
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Marriage Act, 1955 — Section 13
High Courts05 Aug 2006
Oriental Insurance Company Ltd. Vs Sri Kailash Sharma and Another
Uttarakhand High Court · (2007) 2 UC 799
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 146, 147, 149, 166, 173
High Courts05 Aug 2006Allowed
Sri Mahfuzul Qamar and Another Vs State of U.P. and Others
Uttarakhand High Court · (2007) 1 UC 30
Uttar Pradesh Temporary Government Servants (Termination of Service) Rules, 1975 — Rule 3
High Courts05 Aug 2006Allowed
State of Uttaranchal and Others Vs Gabar Singh Rawat
Uttarakhand High Court · (2007) 1 UC 162
Allahabad High Court Rules, 1952 — Rule 5Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 2(9), 80Constitution of India, 1950 — Article 225, 226, 227
High Courts04 Aug 2006
Satya Prasad Vs New India Assurance Co. and Others
Uttarakhand High Court · (2007) 2 ACC 817 : (2007) 1 UC 155 : (2006) 2 UD 402
Motor Vehicles Act, 1988 — Section 173
High Courts04 Aug 2006Dismissed
Dhruv Prasad Vs Vice Chancellor, G.B. Pant University of Agriculture and Technology and Others
Uttarakhand High Court · (2007) 1 UC 172
High Courts03 Aug 2006Dismissed
The New India Assurance Company Ltd. Vs Sri Ram Bansal and Others
Uttarakhand High Court · (2007) 1 UC 628
Motor Vehicles Act, 1988 — Section 170Penal Code, 1860 (IPC) — Section 279, 304A, 338, 427
High Courts03 Aug 2006
New India Insurance Company Ltd. Vs Dhanpal Singh Panwar and Others
Uttarakhand High Court · (2008) ACJ 568 : AIR 2007 Utt 18 : (2007) 1 UC 382 : (2006) 2 UD 416
Motor Vehicles Act, 1988 — Section 149, 170, 173
High Courts02 Aug 2006Allowed
Smt. Vachan Dei and Another Vs Rangoon Singh and Another
Uttarakhand High Court · (2006) 2 UC 1365
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts02 Aug 2006Dismissed
Jaswant Singh Bisht Vs Smt. Nazma Begum and Another
Uttarakhand High Court · (2007) 1 UC 267
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts02 Aug 2006Dismissed
Uttaranchal Transport Corporation Vs Smt. Sangat Kaur and Another
Uttarakhand High Court · (2007) 1 UC 290
Motor Vehicles Act, 1988 — Section 163A
High Courts02 Aug 2006Dismissed
Smt. Annpurna Devi and Others Vs State of Uttar Pradesh and Others
Uttarakhand High Court · (2007) 1 UC 287
Uttar Pradesh Recruitment to Services (Determination of Date of Birth) Rules, 1974 — Rule 2
High Courts02 Aug 2006Dismissed
Anand Ballabh Thapliyal Vs District Judge, Pauri Garhwal and Another
Uttarakhand High Court · (2007) 1 UC 351
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 16(2)
High Courts02 Aug 2006Dismissed
State of U.P. Vs Jaman Singh and Another
Uttarakhand High Court · AIR 2007 Utt 10 : (2007) 1 ARBLR 373 : (2007) 1 UC 558 : (2006) 2 UD 505
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 80, 96
High Courts02 Aug 2006Dismissed
Sri Hari Mohan Pandey Vs Santosh Singh and Another
Uttarakhand High Court · (2007) 1 UC 265
Motor Vehicles Act, 1988 — Section 173
High Courts01 Aug 2006Dismissed
Alok Haldar Vs State of Uttaranchal
Uttarakhand High Court · (2007) 1 UC 97
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 304B, 306
High Courts01 Aug 2006Dismissed
Udyag Shukla Vs Sessions Judge and Others
Uttarakhand High Court · (2007) CriLJ 707 : (2007) 1 UC 103 : (2006) 2 UD 226
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 384, 420Prevention of Corruption Act, 1988 — Section 9
High Courts01 Aug 2006Dismissed
Smt. Shaila Bhatt Vs Sri Vijaypal Singh and Others
Uttarakhand High Court · (2007) 1 UC 204
Motor Vehicles Act, 1988 — Section 173
High Courts31 Jul 2006Dismissed
Kishan Kumar @ Munna Lal Vs The District Judge, Nainital and Others
Uttarakhand High Court · (2007) 1 UC 82
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)(a)