High Courts12 Jan 2026Disposed Of
Manju Sarma Bhattacharjee Vs State Of Tripura & Ors
Tripura High Court · (2026) 01 TP CK 1820
COURT ARCHIVE
Tripura High Court judgments
3,736 judgments · page 8 of 187
High Courts12 Jan 2026Allowed
Sujit Sarkar Vs Rajkumar Sarkar
Tripura High Court · (2026) 01 TP CK 1813
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20(b)(ii)(C), 42(2)Constitution Of India, 1950 - Article 22(1)
High Courts06 Jan 2026Dismissed
Gopal Chandra Roy Vs State Of Tripura & Ors
Tripura High Court · (2026) 01 TP CK 1810
Indian Penal Code, 1860 - Section 120B, 182, 469, 505(1)(b)Code Of Criminal Procedure, 1973 - Section 91, 93
High Courts05 Jan 2026Disposed Of
Debabrata Majumder & Ors Vs State Of Tripura
Tripura High Court · (2026) 01 TP CK 1811
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 118(2), 305, 331(6), 351
High Courts20 Dec 2025
Abdul Khalak Vs Beauty Aktar And Others
Tripura High Court · (2025) 12 TP CK 1725
Code Of Criminal Procedure, 1973 - Section 125, 397, 401
High Courts19 Dec 2025Disposed Of
Chitta Ranjan Pal Vs State Of Tripura
Tripura High Court · (2025) 12 TP CK 1723
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 65(2), 351(3)Protection Of Children From Sexual Offences Act, 2012 - Section 6
High Courts15 Dec 2025Allowed
Radhika Gowala Chauhan Vs State Of Tripura
Tripura High Court · (2025) 12 TP CK 1717
High Courts12 Dec 2025Dismissed
Md. Chunu Miah Vs Hazi Md. Rushan Ali & Ors
Tripura High Court · (2025) 12 TP CK 1722
Code Of Civil Procedure, 1908 - Order 7 Rule 11(d)Constitution Of India, 1950 - Article 227
High Courts12 Dec 2025Dismissed
Sarba Dharma Mission & Ors Vs Ranjit Kumar Das
Tripura High Court · (2025) 12 TP CK 1721
Code Of Civil Procedure, 1908 - Order 41 Rule 5
High Courts12 Dec 2025Allowed
Mahabur Hossain & Ors Vs Rajia Khatoon & Ors
Tripura High Court · (2025) 12 TP CK 1720
Code Of Civil Procedure, 1908 - Order 22 Rule 4
High Courts12 Dec 2025Disposed Of
Partima Debbarma Vs Goutam Debbarma
Tripura High Court · (2025) 12 TP CK 1719
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20(b)(ii)(C), 25, 29Motor Vehicles Act, 1988 - Section 192ANarcotic Drugs And Psychotropic Substances (Seizure, Storage, Sampling And Disposal) Rules, 2022 - Rule 3(2)
High Courts01 Dec 2025Dismissed
Md. Azim Uddin & Ors Vs Mst. Newarun Nessa
Tripura High Court · (2025) 12 TP CK 1715
High Courts01 Dec 2025Disposed Of
Suraj Kumar Vs State Of Tripura
Tripura High Court · (2025) 12 TP CK 1714
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483, 528
High Courts28 Nov 2025Dismissed
Dilip Kumar Sukla Das Vs Susmita Datta
Tripura High Court · (2025) 11 TP CK 1810
Code Of Criminal Procedure, 1973 - Section 151
High Courts28 Nov 2025Dismissed
Parthajit Majumder Vs Anita Rani Barman
Tripura High Court · (2025) 11 TP CK 1809
Family Courts Act, 1984 - Section 19(1)Code Of Civil Procedure, 1908 - Section 11
High Courts28 Nov 2025Dismissed
Debasish Das Vs Pritilata Barman
Tripura High Court · (2025) 11 TP CK 1808
Limitation Act, 1963 - Section 5
High Courts21 Nov 2025Allowed
Payel Debnath Vs Haragobinda Debnath
Tripura High Court · (2025) 11 TP CK 1805
Code Of Civil Procedure, 1908 - Section 24
High Courts21 Nov 2025Disposed Of
Jayanta Kumar Saha Vs State Of Tripura
Tripura High Court · (2025) 11 TP CK 1803
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 85, 103(1), 115(2)
High Courts10 Nov 2025Disposed Of
Umeshwar Prasad Singh Vs State Of Tripura
Tripura High Court · (2025) 11 TP CK 1799
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483(1)Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20, 20(b), 20(b)(ii)(B), 20(b)(iii)(c), 29, 37
High Courts10 Nov 2025Dismissed
Bina Dhar Choudhury Vs State Of Tripura
Tripura High Court · (2025) 11 TP CK 1798
Code Of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 120B, 302Arms Act, 1959- Section 27