High Courts27 Feb 2024Dismissed
Tripura Apex Fishery Co-Operative Society Ltd., College Tilla, Fishery Office Complex, Agartala, Pin-799004, Represented By Its Executive Officer & Ors. Vs Gouranga Chandra Das, Son Of Lt. Shital Das, Of Adarsha Colony, P.O.- Jogendranagar, P.S.- East Agartala, District-West Tripura & Ors.
Tripura High Court · (2024) 02 TP CK 0052
Payment Of Gratuity Act, 1972 — Section 1(C), 1(3)(C), 2, 4, 4(2), 4(3), 7(3A), 14General Clauses Act, 1897 — Section 3(31)Societies Registration ACT, 1860 — Section 1