High Courts20 Aug 2014Disposed Off
Unous Mia VsShelina Aktar
Tripura High Court · (2014) 08 TP CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 13
COURT ARCHIVE
Tripura High Court judgments, 2014
517 judgments · page 9 of 26
High Courts20 Aug 2014Disposed Off
Harun Miah VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0002
Penal Code, 1860 (IPC) — Section 147, 148, 149, 365, 448
High Courts19 Aug 2014Allowed
The Haflongcherra Tea Company Ltd. VsPutul Sengupta
Tripura High Court · (2014) 08 TP CK 0030
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 174Fatal Accidents Act, 1855 — Section 1A
High Courts19 Aug 2014Dismissed
Jahar Debbarma VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0026
Constitution of India, 1950 — Article 14, 309
High Courts19 Aug 2014Disposed Off
Nitya Gopal Saha VsThe State of Tripura
Tripura High Court · (2014) LabIC 4134
High Courts19 Aug 2014Dismissed
The Union of India VsRanu Marak
Tripura High Court · (2014) 08 TP CK 0019
Land Acquisition Act, 1894 — Section 23, 34
High Courts19 Aug 2014Partly Allowed
Kamal Das VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0018
Constitution of India, 1950 — Article 136, 14, 21, 226, 311(2)General Clauses Act, 1897 — Section 21
High Courts19 Aug 2014Allowed
Puspa Reang VsThe State of Tripura
Tripura High Court · (2015) ACJ 1234 : AIR 2014 Tripura 49
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 364
High Courts18 Aug 2014Allowed
Nanda Lal Banik VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 354, 448
High Courts18 Aug 2014Disposed Off
Ujjala Debbarma VsSaraj Debnath
Tripura High Court · (2014) 08 TP CK 0005
High Courts18 Aug 2014Allowed
Hindustan Lever Limited VsState of Tripura
Tripura High Court · (2014) 08 TP CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13, 13(2), 14A
High Courts14 Aug 2014Dismissed
Dilip Das VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0034
High Courts14 Aug 2014Disposed Off
Anil Plantation Pvt. Ltd. VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0033
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 12(2), 17, 18, 4
High Courts13 Aug 2014Dismissed
Chinta Rani Jamatia VsArup Debroy
Tripura High Court · (2014) 08 TP CK 0003
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts11 Aug 2014Disposed Off
Ranjit Debnath VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 380
High Courts08 Aug 2014Disposed Off
Shyamal Murasingh VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts07 Aug 2014Disposed Off
Parul Bala Das VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 360, 397, 401Penal Code, 1860 (IPC) — Section 279, 304AProbation of Offenders Act, 1958 — Section 4
High Courts06 Aug 2014Disposed Off
Nikhil Banik VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0041
Penal Code, 1860 (IPC) — Section 279, 337
High Courts06 Aug 2014Dismissed
Krishna Mohan Das VsDhaneswar Debbarma
Tripura High Court · (2014) 08 TP CK 0012
Constitution of India, 1950 — Article 226
High Courts06 Aug 2014Disposed Off
The Executive Engineer VsSabitri Rani Sen
Tripura High Court · (2014) 143 FLR 439 : (2014) LabIC 4069
Workmens Compensation Act, 1923 — Section 2(1)(n), 2(n), 30, 4A, 4A(3)