High Courts06 Aug 2014Partly Allowed
Md. Riaz Ullah VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 376, 376(1), 448, 511
COURT ARCHIVE
Tripura High Court judgments, 2014
517 judgments · page 10 of 26
High Courts05 Aug 2014
Phani Bhusan Saha VsThe State of Tripura
Tripura High Court · AIR 2014 Tripura 52
Land Acquisition Act, 1894 — Section 15, 18, 20, 23, 23(1)(a)
High Courts05 Aug 2014Allowed
Nakul Debnath VsPallav Majumder
Tripura High Court · (2014) 08 TP CK 0040
High Courts05 Aug 2014Disposed Off
Sukanya Kalai VsDilip Kr. Paul
Tripura High Court · (2014) 08 TP CK 0039
Motor Vehicles Act, 1988 — Section 163-A, 173
High Courts05 Aug 2014Disposed Off
Narayan Ch. Saha VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0035
High Courts05 Aug 2014Disposed Off
Sachindra Tripura VsDhammapriya (Thaino) Mog
Tripura High Court · (2015) 1 GLD 618 : (2014) 4 GLT 28
Criminal Procedure Code, 1973 (CrPC) — Section 258, 397, 482Penal Code, 1860 (IPC) — Section 304-A
High Courts04 Aug 2014Dismissed
The State of Tripura VsMati Lal Bhowmik
Tripura High Court · (2014) 08 TP CK 0047
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Aug 2014Disposed Off
Animesh Nath VsKshitish Saha
Tripura High Court · (2014) 08 TP CK 0044
Workmens Compensation Act, 1923 — Section 22, 30, 4, 4A
High Courts04 Aug 2014Dismissed
The Director General of Police VsBijoya Das
Tripura High Court · (2014) 08 TP CK 0043
Civil Procedure Code, 1908 (CPC) — Section 80, 80(1), 96
High Courts04 Aug 2014Disposed Off
Satya Nandi VsSwapan Nandi
Tripura High Court · (2014) 08 TP CK 0014
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 47
High Courts04 Aug 2014Allowed
The Commandant VsBina Pani Nath
Tripura High Court · (2014) 08 TP CK 0010
High Courts02 Aug 2014Disposed Off
Ashok Kumar Ghosh VsTripura Jute Mills Limited
Tripura High Court · (2014) 4 GLT 33
Constitution of India, 1950 — Article 14
High Courts02 Aug 2014Disposed Off
Ranjit Dey VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313, 360, 397, 401Penal Code, 1860 (IPC) — Section 323, 325, 326, 34, 341Probation of Offenders Act, 1958 — Section 4
High Courts02 Aug 2014Allowed
Debabrata Bhowmik VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0009
Constitution of India, 1950 — Article 136, 14, 142, 15, 16
High Courts01 Aug 2014Dismissed
Anukul Chandra Roy VsBhabani Bardhan (Dutta)
Tripura High Court · (2014) 08 TP CK 0049
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 73, 77Transfer of Property Act, 1882 — Section 53(A), 53A, 53-A
High Courts01 Aug 2014Dismissed
Sudip Nath VsTripura Rehabilitation Plantation Corporation Ltd.
Tripura High Court · (2014) 08 TP CK 0045
High Courts31 Jul 2014Allowed
Ashoka Sarkar (Bhowmik) VsNarayan Debnath
Tripura High Court · (2014) 07 TP CK 0029
High Courts31 Jul 2014Dismissed
Swapan Kumar Paul VsOil and Natural Gas Corporation Ltd.
Tripura High Court · (2014) 07 TP CK 0015
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 13(1), 2(e), 2(f), 7A, 8A
High Courts31 Jul 2014
Ratan Bardhan VsFood Corporation of India
Tripura High Court · (2014) 07 TP CK 0014
High Courts28 Jul 2014Allowed
Ripan Paul VsThe State of Tripura
Tripura High Court · (2014) 07 TP CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 292(2)(a), 313, 397, 401Penal Code, 1860 (IPC) — Section 292(2)(a), 293