High Courts28 Jul 2014Allowed
Babul Das VsThe State of Tripura
Tripura High Court · (2014) 07 TP CK 0028
Penal Code, 1860 (IPC) — Section 279, 304(A)
COURT ARCHIVE
Tripura High Court judgments, 2014
517 judgments · page 11 of 26
High Courts28 Jul 2014Allowed
Mongal Debbarma VsThe State of Tripura Sumati Rupini (Debbarma) VsMangal Debbarma
Tripura High Court · (2014) 07 TP CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 376, 376(1), 415, 417
High Courts28 Jul 2014Dismissed
Dilip Kumar Datta VsThe State of Tripura
Tripura High Court · (2014) 07 TP CK 0012
Constitution of India, 1950 — Article 226, 311(2)Penal Code, 1860 (IPC) — Section 34, 353
High Courts25 Jul 2014Disposed Off
Dilip Kumar Das VsState of Tripura
Tripura High Court · (2014) 07 TP CK 0050
Companies Act, 1956 — Section 617
High Courts25 Jul 2014Disposed Off
Biplab Debnath VsThe State of Tripura
Tripura High Court · (2014) 07 TP CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 366, 493
High Courts25 Jul 2014Dismissed
Haran Chandra Dey VsHaplong Cherra Tea Company Ltd.
Tripura High Court · (2014) 07 TP CK 0031
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 52, 60
High Courts24 Jul 2014
State of Tripura VsAll Tripura Bamboo Stick Merchants and Suppliers Association
Tripura High Court · (2014) 07 TP CK 0054
Forest Act, 1927 — Section 2, 2(4), 2(7)
High Courts24 Jul 2014Disposed Off
The State of Tripura VsAll Tripura Bamboo Sticks Merchants
Tripura High Court · AIR 2015 Tripura 4 : (2015) 5 FLT 201 : (2014) 3 GLT 547 : (2015) 3 RCR(Civil) 933
Forest Act, 1927 — Section 2, 2(4), 2(7)
High Courts24 Jul 2014Disposed Off
Anjan Deb Roy VsThe State of Tripura
Tripura High Court · (2015) 1 GLD 68 : (2014) 3 GLT 669
High Courts24 Jul 2014Disposed Off
Sudarshan Chakraborty VsTripura Road Transport Corporation
Tripura High Court · (2014) 07 TP CK 0030
High Courts24 Jul 2014
Raiharan Datta VsParimal Chandra Baidya
Tripura High Court · (2014) 3 GLT 552
Civil Procedure Code, 1908 (CPC) — Section 96Registration Act, 1908 — Section 10, 17, 17(1A), 49Transfer of Property Act, 1882 — Section 10, 53A
High Courts23 Jul 2014Disposed Off
Nitya Ranjan Debbarma VsThe State of Tripura
Tripura High Court · (2014) 07 TP CK 0051
High Courts22 Jul 2014Disposed Off
Tapan Majumder VsThe State of Tripura
Tripura High Court · (2014) 07 TP CK 0048
High Courts22 Jul 2014Allowed
Abani Kr. Debnath VsKanan Ch. Debnath
Tripura High Court · (2015) 1 GLD 11 : (2014) 3 GLT 572
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 43
High Courts21 Jul 2014Allowed
Swapan Kr. Roy VsThe State of Tripura
Tripura High Court · (2014) 07 TP CK 0019
High Courts18 Jul 2014
Mithun Debnath VsState of Tripura
Tripura High Court · (2015) 1 GLD 570 : (2014) 4 GLT 490
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 245(2), 248(2), 258(2), 306(2)Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 341Probation of Offenders Act, 1958 — Section 3, 4, 4(1), 5
High Courts18 Jul 2014
Pratap Sanyal VsThe State of Tripura
Tripura High Court · (2014) 07 TP CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 231, 482Penal Code, 1860 (IPC) — Section 304-A, 338
High Courts18 Jul 2014Dismissed
Jyotish Chakma VsThe State of Tripura
Tripura High Court · (2014) 07 TP CK 0035
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166
High Courts18 Jul 2014Disposed Off
Sanjit Ghosh VsState of Tripura
Tripura High Court · (2014) 07 TP CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts18 Jul 2014Allowed
Billal Ahmed VsThe State of Tripura
Tripura High Court · (2014) 07 TP CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 304B, 304-B, 34, 498(A)