High Courts09 Sept 2014
Ruchi Soya Industries Ltd. Vs State of Tripura and Others
Tripura High Court · (2015) 78 VST 273
Tripura Value Added Tax Act, 2004 — Section 18(1), 2(7), 29, 67, 68
COURT ARCHIVE
Tripura High Court judgments, 2014
517 judgments · page 8 of 26
High Courts08 Sept 2014
Renu Lal Roy and Others Vs State of Tripura and Others
Tripura High Court · (2015) 2 BC 325 : (2015) 1 GLT 70
High Courts04 Sept 2014Disposed Off
Subhra Saha VsDipti Roy
Tripura High Court · (2014) 09 TP CK 0017
High Courts01 Sept 2014Dismissed
Abdul Sahid VsThe State of Tripura
Tripura High Court · (2014) CriLJ 4792 : (2015) 1 GLD 556 : (2014) 4 GLT 614
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 374Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 28, 34, 489(A), 489(B), 489(C)
High Courts28 Aug 2014Dismissed
Dilip Chakma VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 251, 293, 313, 397, 401Motor Vehicles Act, 1988 — Section 192(1)Penal Code, 1860 (IPC) — Section 279, 304-A, 338, 427
High Courts27 Aug 2014Disposed Off
Sri Ratan Sarkar VsUma Sarkar
Tripura High Court · (2015) CriLJ 3011 : (2015) 1 Crimes 575 : (2015) 1 DMC 771
Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 18, 19, 19
High Courts27 Aug 2014Allowed
Noaram Tripura VsThe State of Tripura
Tripura High Court · (2015) LabIC 369
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts26 Aug 2014Disposed Off
Malabika Dutta VsThe Chief Executive Officer
Tripura High Court · (2014) 08 TP CK 0022
Hindu Succession Act, 1956 — Section 20Limitation Act, 1963 — Section 6Motor Vehicles Act, 1988 — Section 165, 166, 168
High Courts26 Aug 2014Disposed Off
Sujit Chakraborty VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0021
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22(c), 60, 61, 62, 63
High Courts25 Aug 2014
United Bank of India VsBiman Talukdar
Tripura High Court · (2014) LabIC 4050
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Aug 2014Dismissed
Sagar Singh Rawat VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0025
High Courts25 Aug 2014Dismissed
Bidhan Debbarma VsSukeshan Das
Tripura High Court · (2014) 08 TP CK 0024
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d), 115
High Courts25 Aug 2014Partly Allowed
Khokan Mahishya Das VsThe Union of India
Tripura High Court · AIR 2015 Tripura 9
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 302, 307, 326
High Courts22 Aug 2014Dismissed
Mrinal kanti Bhowmik VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0036
Constitution of India, 1950 — Article 309Dock Worker (Regulation of Employment Act, 1948 — Section 5AIndustrial Disputes Act, 1947 — Section 2(j)
High Courts22 Aug 2014Dismissed
Ankaiya Mog VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0029
Arms Act, 1959 — Section 25(1B)(a), 25(1-B)(a), 3
High Courts22 Aug 2014Disposed Off
Sudha Bindu Saha VsThe State of Tripura
Tripura High Court · (2014) LabIC 4451
High Courts21 Aug 2014Dismissed
Sanjoy Kumar Singha VsThe State of Tripura
Tripura High Court · (2015) 1 GLD 609 : (2014) 4 GLT 16
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 374Penal Code, 1860 (IPC) — Section 212, 34, 364, 364A, 365
High Courts21 Aug 2014Dismissed
Rajib Datta VsMurari Mohan Debnath
Tripura High Court · (2014) 08 TP CK 0028
High Courts20 Aug 2014Partly Allowed
Sri Subrata Pal VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164(5), 222, 313, 376(1)Penal Code, 1860 (IPC) — Section 354, 376, 376(1), 448, 511
High Courts20 Aug 2014Dismissed
Shyamal VsThe State of Tripura
Tripura High Court · (2014) 08 TP CK 0006
Penal Code, 1860 (IPC) — Section 201, 302, 34