High Courts31 Jul 2026Disposed Of
Sk. Yakoob Vs Shaik Yakub Ali & Ors.
Telangana High Court · (2026) 07 TEL CK 1517
Constitution of India-Article 227CPC-Section 151
COURT ARCHIVE
Telangana High Court judgments, 2026
1,123 judgments · page 51 of 57
High Courts31 Jul 2026Allowed
Syed Mustafa & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 07 TEL CK 1516
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts31 Jul 2026Dismissed
M/s Balaji Constructions Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1515
CPC-Section 151
High Courts31 Jul 2026Allowed
Bachu Ratnakar Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 07 TEL CK 1514
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts31 Jul 2026Disposed Of
Durgampudi Sambi Reddy & Ors. Vs Babburi Srinivas & Ors.
Telangana High Court · (2026) 07 TEL CK 1513
Telangana Bhu Bharati (Record of Rights in Land) Act, 2025-Section 5(9), 8, 8(3)Registration Act, 1908Telangana Panchayat Raj Act, 2018
High Courts31 Jul 2026Disposed Of
K Paremala Vs Laxmi Devi & Ors.
Telangana High Court · (2026) 07 TEL CK 1512
Constitution of India-Article 227
High Courts31 Jul 2026Disposed Of
Ismail Khan Mohammed Vs Ayisha Afreen
Telangana High Court · (2026) 07 TEL CK 1511
Constitution of India-Article 227Civil Procedure Code, 1908-Order XXXIX Rules 1 and 2, Section 151
High Courts31 Jul 2026Disposed Of
Kunduru Sanjeeva Reddy Vs Kunduru Mahender Reddy & Ors.
Telangana High Court · (2026) 07 TEL CK 1510
Constitution of India-Article 227CPC-Section 151
High Courts31 Jul 2026Disposed Of
M/s. The Trinity Vs The Superintendent Of Central Tax & Ors.
Telangana High Court · (2026) 07 TEL CK 1509
Constitution of India-Article 226, 19(1)(g)CGST/SGST Act, 2017-Section 37(5)CPC-Section 151
High Courts31 Jul 2026Allowed
M/s.Venagro & Ors. Vs Kotak Mahindra Bank Limited & Ors.
Telangana High Court · (2026) 07 TEL CK 1508
The Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(7), 13(4)The Limitation Act, 1963CPC-Section 151
High Courts31 Jul 2026Disposed Of
M/s. Sri Sai Enterprises Vs The Superintendent Of Central Tax & Ors.
Telangana High Court · (2026) 07 TEL CK 1507
Constitution of India-Article 226, 14, 19(1)(g), 21, 265 and 300ACPC-Section 151
High Courts31 Jul 2026Disposed Of
K. Venkat Ram Narsaiah Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1506
Constitution of India-Articles 226, 14, 21CPC-Section 151
High Courts31 Jul 2026Disposed Of
Shaik Mohiddin Vs The Union Of India & Ors.
Telangana High Court · (2026) 07 TEL CK 1504
Constitution of India-Articles 226, 14, 15, 19, 21CPC-Section 151
High Courts31 Jul 2026Disposed Of
H. Balaswamy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1503
Constitution of India-Article 226; Articles 14, 21 and 300(A)CPC-Section 151
High Courts31 Jul 2026Disposed Of
V. Shiva Prasad Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1502
Constitution of India-Article 226, 14, 16, 300-ACPC-Section 151
High Courts31 Jul 2026Disposed Of
Venkataiah Sale Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1501
Constitution of India-Article 226, 14, 16, 21, 300-ACPC-Section 151
High Courts31 Jul 2026Disposed Of
Pinnam Rajasekhar Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1500
Constitution of India-Article 226CPC-Section 151
High Courts31 Jul 2026Disposed Of
M/s. Surender Marketing Vs The State Tax Officer & Ors.
Telangana High Court · (2026) 07 TEL CK 1499
Constitution of India-Article 226CPC-Section 151GST Act
High Courts31 Jul 2026Disposed Of
Mir Talib Ali Khan Razvi @ Afsar Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1498
Constitution of India-Article 226, 14, 300ACPC-Section 151
High Courts31 Jul 2026Disposed Of
Smt. A. Sujatha Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1497
Constitution of India-Article 226CPC-Section 151