High Courts06 Dec 2023Partly Allowed
S. Meena Vs K. Vijay Kumar
Telangana High Court · (2023) 12 TEL CK 0023
A.P. Motor Vehicles Rules, 1989 — Rule 2(g)Motor Vehicles Act, 1988 — Section 140, 163A, 166
COURT ARCHIVE
Telangana High Court judgments, 2023
583 judgments · page 5 of 30
High Courts06 Dec 2023Disposed Of
XYZ Vs State Of Telangana And Others
Telangana High Court · (2023) 12 TEL CK 0021
Constitution Of India, 1950 — Article 226Medical Termination of Pregnancy (Amendment) Rules, 2021 — Rule 3A, 3A(i)Medical Termination of Pregnancy (Amendment) Act, 2021 — Section 3, 3(2)(b)
High Courts06 Dec 2023Allowed
Ch.Prakash Rao Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0009
Constitution Of India, 1950 — Article 14
High Courts06 Dec 2023Allowed
Veddepally Krishna Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0008
Indian Penal Code, 1860 — Section 302
High Courts06 Dec 2023Dismissed
Star Shoe Mall Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0007
Industrial Dispute Act, 1947 — Section 2A, 2A(2), 25FAndhra Pradesh Shops and Establishments Act, 1988 — Section 48Minimum Wages Act, 1948 — Section 20(2)
High Courts05 Dec 2023Disposed Of
V.Aravind Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0014
Indian Penal Code, 1860 — Section 34, 420, 427, 448, 468, 471Code Of Criminal Procedure, 1973 — Section 91, 160
High Courts05 Dec 2023Allowed
P Mukesh Goud , Ganesh Goud And 2 Others Vs Mangesh Bhikaji Krishat And Another
Telangana High Court · (2023) 12 TEL CK 0013
High Courts05 Dec 2023Dismissed
V.Shivanandam Vs Depot Manager
Telangana High Court · (2023) 12 TEL CK 0012
Industrial Dispute Act, 1947 — Section 11A
High Courts05 Dec 2023Allowed
D. Nageshwar Rao Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0011
Andhra Pradesh Civil Services (Conduct) Rules, 1964 — Rule 3Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Rules, 1989 — Rule 2(b)Prevention of Corruption Act, 1988 — Section 7
High Courts05 Dec 2023Allowed
Manemma Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0010
Andhra Pradesh Revised Pension. Rules, 1980 — Rule 46(5), 47, 48, 49, 50(6)
High Courts05 Dec 2023Allowed
Nirmal Kumar Kotecha Vs Directorate Of Enforcement
Telangana High Court · (2023) 12 TEL CK 0003
Securities & Exchange Board of India Act, 1992 — Section 12A, 12A(a), 24Prevention of Money Laundering Act, 2002 — Section 3, 17(1), 19(3), 45, 50, 50(2), 50(3)Code Of Criminal Procedure, 1973 — Section 437(3)
High Courts04 Dec 2023Allowed
Santhapuram Janardhan Reddy Vs Rebbanamoni Anand
Telangana High Court · (2023) 12 TEL CK 0020
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Arbitration and Conciliation Act, 1996 — Section 23(4), 29(a)Commercial Courts Act, 2015 — Section 12A
High Courts04 Dec 2023Dismissed
K. Koteshwar Rao Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0019
Constitution Of India, 1950 — Article 14Central Civil Service (Temporary Service) Rules, 1965 — Rule 5, 5(1)
High Courts04 Dec 2023Allowed
M/S. Spencers Retail Ltd. Vs State Of A.P. Hyderabad And 3 Others
Telangana High Court · (2023) 12 TEL CK 0018
Constitution Of India, 1950 — Article 14, 19(1)(g), 300AGreater Hyderabad Municipal Corporation Act, 1955 — Section 421Bombay Municipal Corporation Act, 1988 — Section 328, 328A
High Courts04 Dec 2023Disposed Of
N.R. Parashuram, R.R.Dist. Vs PRL. Secy., Rev. Dept. And 3 Ors.
Telangana High Court · (2023) 12 TEL CK 0017
High Courts04 Dec 2023Disposed Of
PRL. Secy, Revenue Dept. Hyderabad And 2 Others Vs B.Nmanga Devi, Hyderabad And Another
Telangana High Court · (2023) 12 TEL CK 0016
Constitution Of India, 1950 — Article 226Andhra Pradesh Land Encroachment Act, 1905 — Section 2, 6, 7, 10
High Courts04 Dec 2023Dismissed
M/S. KLN. Holdings Private Limited, Vs Union Of India
Telangana High Court · (2023) 12 TEL CK 0015
Constitution Of India, 1950 — Article 14, 19(1)(g), 19(2), 19(6)Reserve Bank of India Act, 1934 — Section 45I, 45I(c), 45I(f), 45IA, 45IA(1)
High Courts04 Dec 2023Disposed Of
Kulwant Singh Chatwal Vs Joint Collector
Telangana High Court · (2023) 12 TEL CK 0006
High Courts04 Dec 2023Dismissed
Munawar Sultana And Others. Vs Gosula Ramulu And Others
Telangana High Court · (2023) 12 TEL CK 0005
Constitution Of India, 1950 — Article 226Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 34, 35Wakf Act, 1954 — Section 4, 4(3), 4(4), 5, 6
High Courts04 Dec 2023Dismissed/Allowed/Allowed
Telangana State Waqf Board Vs M/S.Solithro Private Limited, Rep. By Its Director And Others
Telangana High Court · (2023) 12 TEL CK 0004
Constitution Of India, 1950 — Article 226Wakf Act, 1995 — Section 3(k), 5, 6, 6(1), 7, 7(1), 83, 83(1), 112, 112(2)Wakf Act, 1954 — Section 4, 4(2), 4(3), 4(4), 5, 5(2), 6, 6(4)