High Courts05 Jan 2023Dismissed
Madduri Bikshapati Vs State Of Telangana And 5 Others
Telangana High Court · (2023) 01 TEL CK 0008
COURT ARCHIVE
Telangana High Court judgments, 2023
583 judgments · page 30 of 30
High Courts05 Jan 2023Dismissed/Disposed Of
Shaik Rafi Ahmed And 2 Others Vs State Of Telangana And 6 Others
Telangana High Court · (2023) 01 TEL CK 0007
Constitution Of India, 1950 — Article 226Andhra Pradesh Scheduled Areas Land Transfer Rules, 1969 — Rule 7(2)Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts05 Jan 2023Allowed
Kothakonda Aishwarya @ Kottakonda Aishwarya Vs State Of Telangana
Telangana High Court · (2023) 01 TEL CK 0006
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 75, 79Code Of Criminal Procedure, 1973 — Section 207