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Telangana High Court judgments, 2023

583 judgments · page 29 of 30

High Courts11 Jan 2023Allowed/Dismissed

Tadaboina Narasimha Vs State Of Telangana And 4 Others

Telangana High Court · (2023) 01 TEL CK 0014

Telangana Survey and Boundaries Act, 1923 — Section 9, 10Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 9Telangana Rights in Land and Pattadar Pass Books Act, 2020 — Section 7, 9, 16
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High Courts10 Jan 2023Allowed

Harsha Vardhan Reddy Naini Vs Union Of India

Telangana High Court · (2023) 01 TEL CK 0026

Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 468, 471, 477A, 504, 511Code Of Criminal Procedure, 1973 — SectionScheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s)
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High Courts10 Jan 2023Dismissed

Vuda Nagesh & Others Vs State Of Telangana

Telangana High Court · (2023) 01 TEL CK 0022

Essential Commodities Act, 1955 — Section 3, 7, 14, 15Indian Penal Code, 1860 — Section 34, 71, 120B, 188, 201, 272, 273, 279, 304A, 304II, 328, 337, 338, 378, 415, 420, 467, 468, 469, 471, 475Seeds Act, 1966 — Section 6(a), 7(b), 19, 25
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High Courts06 Jan 2023Dismissed

A Babu Rao Vs A Raju

Telangana High Court · (2023) 01 TEL CK 0004

Code Of Civil Procedure, 1908 — Section 96, Order 61 Rule 1Hyderabad Municipal Corporation Act, 1955 — Section 459
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High Courts05 Jan 2023Disposed Of

Pavan Kumar Naikoti Vs Union Of India

Telangana High Court · (2023) 01 TEL CK 0010

Passport Rules, 1980 — Rule 12Indian Penal Code, 1860 — Section 120B, 147, 149, 427, 448, 468, 471, 477A, 506Prevention of Damage to Public Property Act, 1984 — Section 3
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