High Courts07 Feb 2023Allowed
Indoorkar Mohan Kumari 2 Ors Vs Md.Shariff Anr
Telangana High Court · (2023) 02 TEL CK 0024
COURT ARCHIVE
Telangana High Court judgments, 2023
583 judgments · page 27 of 30
High Courts07 Feb 2023Partly Allowed
S. Raji Reddy Vs K. Ram Mohan Major
Telangana High Court · (2023) 02 TEL CK 0023
Indian Penal Code, 1860 — Section 337
High Courts03 Feb 2023Dismissed
A.Chennaiah Vs Aravind Kumar, IAS
Telangana High Court · (2023) 02 TEL CK 0002
High Courts03 Feb 2023Allowed
Athluri Rama Chaitanya Vs State Of Telangana
Telangana High Court · (2023) 02 TEL CK 0001
Indian Penal Code, 1860 — Section 324, 376A, 376BProtection of Children from Sexual Offences Act, 2012 — Section 5, 6, 9, 10, 16
High Courts02 Feb 2023Dismissed
Badavath Ravi Alias Nani Alias Krishna Vs State Of Telangana
Telangana High Court · (2023) 02 TEL CK 0007
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 37
High Courts02 Feb 2023Dismissed
N. Venu Gopal Vs State Of Telangana
Telangana High Court · (2023) 02 TEL CK 0006
Code Of Criminal Procedure, 1973 — Section 205, 482Negotiable Instruments Act, 1881 — Section 138, 139, 142, 142(b)
High Courts02 Feb 2023Dismissed
Y. V. Manyavasi Vs State Of Telangana And 10 Others
Telangana High Court · (2023) 02 TEL CK 0005
Telangana Cooperative Societies Act, 1964 — Section 51
High Courts02 Feb 2023Allowed
A. Purushotham Reddy Vs State Of Telangana And Another
Telangana High Court · (2023) 02 TEL CK 0004
Indian Penal Code, 1860 — Section 34, 323, 448, 506Code Of Criminal Procedure, 1973 — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts02 Feb 2023Disposed Of
Pabbabalachandram And 4 Others Vs Solipuram Mallareddy And 2 Others
Telangana High Court · (2023) 02 TEL CK 0003
High Courts01 Feb 2023Dismissed
M/S Shriram Chits Private Ltd Vs Deputy Commissioner Of Income Tax
Telangana High Court · (2023) 02 TEL CK 0013
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(iv), 36(1)(va) 43B, 260A
High Courts01 Feb 2023Allowed
M/S. Sehgal Leasing Investments Limited Vs Deputy Commissioner Of Income Tax Circle
Telangana High Court · (2023) 02 TEL CK 0012
Income Tax Act, 1961 — Section 145, 260ACompanies Act, 1956 — Section 211
High Courts01 Feb 2023Dismissed
Banoth Laxman And 2 Others Vs State Of Telangana And 3 Others
Telangana High Court · (2023) 02 TEL CK 0011
High Courts01 Feb 2023Partly Allowed
N.Krishna Kumar, Karimnagar District Vs P.Komuraiah, Karimnagar District Anr
Telangana High Court · (2023) 02 TEL CK 0010
Motor Vehicles Act, 1988 — Section 166
High Courts01 Feb 2023Dismissed
Shaik Raffi Vs State Of Telangana
Telangana High Court · (2023) 02 TEL CK 0009
Telangana Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 26(6)
High Courts01 Feb 2023Dismissed
M/S Shriram Chits Pvt Ltd Vs Dy. Commr. Of I.T., Hyderabad
Telangana High Court · (2023) 02 TEL CK 0008
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(iv), 36(1)(va) 43B, 260A
High Courts31 Jan 2023Allowed
Nigulapu Mounika Vs District Collector And 2 Others
Telangana High Court · (2023) 01 TEL CK 0039
Constitution Of India, 1950 — Article 226Telangana State and Subordinate Service Rules, 1996 — Section 12(3)(a)
High Courts31 Jan 2023Disposed Of
M.Narender Reddy Vs Government Of Ap., Rep.By Its Special Chief Secretary
Telangana High Court · (2023) 01 TEL CK 0038
Constitution Of India, 1950 — Article 14, 16
High Courts31 Jan 2023Allowed
Dr.Jukanti Yamuna Devi Vs State Of Telangana
Telangana High Court · (2023) 01 TEL CK 0037
Constitution Of India, 1950 — Article 14, 16, 21Telangana State And Subordinate Service Rules, 1996 — Rule 2(14), 2(14)(a)Writ Proceedings Rules, 1977 — Rule 12(i)(a)
High Courts31 Jan 2023Dismissed
Mohd. Mazarulla Khan Vs State Of Telangana
Telangana High Court · (2023) 01 TEL CK 0036
Constitution Of India, 1950 — Article 226
High Courts31 Jan 2023Allowed
Issampalli Chandraiah EC No.2301143 Vs Singareni Collieries Company Limited
Telangana High Court · (2023) 01 TEL CK 0035