High Courts09 Feb 2023Allowed
L.Ravi Vs State Of Telangana And Others
Telangana High Court · (2023) 02 TEL CK 0035
Constitution Of India, 1950 — Article 14, 16Andhra Pradesh State And Subordinate Service Rules, 1996 — Rule 5(b), 10(a), 22(j)
COURT ARCHIVE
Telangana High Court judgments, 2023
583 judgments · page 26 of 30
High Courts09 Feb 2023
M. Sanjeeva Reddy Vs T.S.R.T.C. And Others
Telangana High Court · (2023) 02 TEL CK 0034
Constitution Of India, 1950 — Article 14, 16, 21Motor Vehicle Act, 1988 — Section 4(2)
High Courts09 Feb 2023Disposed Of
Jakkula Srinivas Reddy And Others Vs State Of Telangana And Others
Telangana High Court · (2023) 02 TEL CK 0033
Constitution Of India, 1950 — Article 14, 21, 300A
High Courts09 Feb 2023Allowed
Annamaneni Ranga Rao Vs Yela Shiva Ramulu
Telangana High Court · (2023) 02 TEL CK 0032
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 18 Rule 17
High Courts09 Feb 2023Dismissed
Jonnalagadda Aruna Vs State Of Telangana And 3 Others
Telangana High Court · (2023) 02 TEL CK 0031
Constitution Of India, 1950 — Article 226
High Courts09 Feb 2023Disposed Of
A. Vijaya Vs State Of Telangana, And 4 Others
Telangana High Court · (2023) 02 TEL CK 0015
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 19(1), 64
High Courts09 Feb 2023Disposed Of
Jalli Suresh Vs State Of Telangana
Telangana High Court · (2023) 02 TEL CK 0014
Indian Penal Code, 1860 — Section 109, 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 233(1), 233(3), 313, 482Dowry Prohibition Act, 1961 — Section 3, 4
High Courts08 Feb 2023Disposed Of
Meena Jain Vs State Of Telangana
Telangana High Court · (2023) 02 TEL CK 0029
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 482
High Courts08 Feb 2023Disposed Of
G.A. Sumithra Vs Government Of Telangana
Telangana High Court · (2023) 02 TEL CK 0022
Telangana Civil Service (Conduct) Rules, 1964 — Rule 3Telangana Civil Services. (Classification, Control and Appeal) Rules, 1991 — Rule 20
High Courts08 Feb 2023Dismissed
Shaik Jahangeer Ali Vs State Of Telangana And 4 Others
Telangana High Court · (2023) 02 TEL CK 0021
Constitution Of India, 1950 — Article 226
High Courts08 Feb 2023Allowed
Naseer Chittethukudy Majeed Vs Union Of India
Telangana High Court · (2023) 02 TEL CK 0020
Constitution Of India, 1950 — Article 226Customs Valuation (Determination of Value of Imported Goods) Rules, 2007 — Rule 9Customs Act, 1962 — Section 111(d), 111(l), 111(m), 111(o), 112(a), 112(b), 125(1), 125(3), 128
High Courts08 Feb 2023Partly Allowed
Nagavarapu Sateesh Vs Puli Anand Kumar Another
Telangana High Court · (2023) 02 TEL CK 0019
Motor Vehicles Act, 1988 — Section 147, 149, 170, 173
High Courts08 Feb 2023Allowed
Ganesh Agre Vs State Of Telangana
Telangana High Court · (2023) 02 TEL CK 0018
Indian Penal Code, 1860 — Section 34, 323, 326
High Courts08 Feb 2023Dismissed
P Shantipal Reddy, Hyderabad Vs Apsrtc, Rep By Its Rm, Hyderabad Anr
Telangana High Court · (2023) 02 TEL CK 0017
Indian Penal Code, 1860 — Section 337
High Courts08 Feb 2023Dismissed
M/S. Polaris Software Lab Ltd. Hyd. Vs Prl. Secy. Ct Hyd 2 Others
Telangana High Court · (2023) 02 TEL CK 0016
Constitution Of India, 1950 — Article 336(29A)(b), 366(12)Finance Act, 1994 — Section 65(53)(a), 65(105)(zzzze)
High Courts07 Feb 2023Dismissed
Uma Packaging Vs State Of Telangana
Telangana High Court · (2023) 02 TEL CK 0030
Companies Act, 2013 — Section 241, 242, 424(2), 424(3)
High Courts07 Feb 2023Dismissed
Vojjela Vishnuvardhan Vs K Venkatesh
Telangana High Court · (2023) 02 TEL CK 0028
Constitution Of India, 1950 — Article 226
High Courts07 Feb 2023Disposed Of
Reliance General Insurance Co. Ltd. Vs Islavath Nagamani And Others
Telangana High Court · (2023) 02 TEL CK 0027
High Courts07 Feb 2023Partly Allowed
B. Laxmi And Others Vs Raju Devi And Another
Telangana High Court · (2023) 02 TEL CK 0026
Motor Vehicles Rules, 1989 — Rule 471
High Courts07 Feb 2023Allowed
Pebbeti Krishnamma And Others Vs Managing Director, APSRTC
Telangana High Court · (2023) 02 TEL CK 0025
Motor Vehicles Act, 1988 — Section 166, 168, 173Indian Penal Code, 1860 — Section 304A