High Courts20 Feb 2023Dismissed
B Srinivas Vs Bajjuri Goli Madhavi
Telangana High Court · (2023) 02 TEL CK 0098
COURT ARCHIVE
Telangana High Court judgments, 2023
583 judgments · page 24 of 30
High Courts20 Feb 2023Dismissed/Allowed
K.S.S.E. Chandra Mohan Vs B.Sharada
Telangana High Court · (2023) 02 TEL CK 0097
Indian Penal Code, 1860 — Section 506
High Courts20 Feb 2023Allowed
Kedar Choutai Vs Jamuna
Telangana High Court · (2023) 02 TEL CK 0096
Protection of Women from Domestic Violence Act, 2005 — Section 18, 20, 31
High Courts20 Feb 2023Dismissed
Syed Bashseeruddin And Anothers Vs State Of AP
Telangana High Court · (2023) 02 TEL CK 0083
Protection of Women from Domestic Violence Act, 2005 — Section 2(f), 12, 17, 18, 19, 20, 21, 22, 28(2), 31, 32Indian Penal Code, 1860 — Section 498A
High Courts20 Feb 2023Dismissed
Birru Siddi Ramulu And 4 Others Vs Nellutla Sakku Bai
Telangana High Court · (2023) 02 TEL CK 0082
High Courts20 Feb 2023Disposed Of
Yerragunta Venkatesham Vs Ministry Of External Affairs
Telangana High Court · (2023) 02 TEL CK 0081
Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 477A, 506, 509Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts20 Feb 2023Dismissed
Doppalapudi Syamsundara Babu Vs State Of Telangana
Telangana High Court · (2023) 02 TEL CK 0080
Indian Penal Code, 1860 — Section 406, 420, 498A, 506Code Of Criminal Procedure, 1973 — Section 188Dowry Prohibition Act, 1961 — Section 3, 4
High Courts17 Feb 2023Dismissed
Duggireddy Venkat Reddy Vs A.Rajender
Telangana High Court · (2023) 02 TEL CK 0041
Code Of Civil Procedure, 1908 — Order 18 Rule 4
High Courts16 Feb 2023Disposed Of
Y. Narasing Rao Vs L.I.C Of India And 7 Others
Telangana High Court · (2023) 02 TEL CK 0043
High Courts16 Feb 2023Dismissed
R. Krishna Rao Vs Union Of India
Telangana High Court · (2023) 02 TEL CK 0042
Railway Protection Force Rules, 1987 — Section 78(1)
High Courts15 Feb 2023Allowed
Manda Alwal Reddy Vs State Of Telangana And Another
Telangana High Court · (2023) 02 TEL CK 0046
Indian Penal Code, 1860 — Section 306Code Of Criminal Procedure, 1973 — Section 161, 482
High Courts15 Feb 2023Disposed Of
Ashok Pallela Vs Union Of India
Telangana High Court · (2023) 02 TEL CK 0045
Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 477AEssential Commodities Act, 1955 — Section 7Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts15 Feb 2023Disposed Of
Pathem Murali Krishna Vs Union Of India
Telangana High Court · (2023) 02 TEL CK 0044
High Courts14 Feb 2023Dismissed
Md. Ashraf Vs State Of Telangana
Telangana High Court · (2023) 02 TEL CK 0100
Code Of Criminal Procedure, 1973 — Section 438
High Courts14 Feb 2023Allowed
M/S Manbhum Construction Co Pvt Limited And Another Vs Konda Ravinder Reddy And 6 Others
Telangana High Court · (2023) 02 TEL CK 0057
High Courts14 Feb 2023Dismissed
United India Insurance Co Ltd Vs Nandyala Alivelu 2 Others
Telangana High Court · (2023) 02 TEL CK 0056
High Courts14 Feb 2023Allowed
K.Danaiah Vs AP State Road Transport Corporation Anr
Telangana High Court · (2023) 02 TEL CK 0055
Motor Vehicles Act, 1988 — Section 173
High Courts14 Feb 2023Disposed Of
Dornala Suguna Vs Northern Power Distribution Company Of Telangana Ltd.
Telangana High Court · (2023) 02 TEL CK 0054
High Courts14 Feb 2023Dismissed
G.V. Rajeshwar Reddy Vs State Of Telangana And 6 Others
Telangana High Court · (2023) 02 TEL CK 0053
Constitution Of India, 1950 — Article 226Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5B, 9, 10ARegistration Act, 1908 — Section 17
High Courts14 Feb 2023Partly Allowed
Vanguri Mallaiah Vs P.P.
Telangana High Court · (2023) 02 TEL CK 0052
Indian Penal Code, 1860 — Section 71, 304A, 337, 338Motor Vehicles Act, 1988 — Section 3, 181