High Courts31 Jan 2023Dismissed
Nagulapally Shyamala And Another Vs State Of Telangana And 5 Others
Telangana High Court · (2023) 01 TEL CK 0034
Land Acquisition Act, 1894 — Section 4(1)
COURT ARCHIVE
Telangana High Court judgments, 2023
583 judgments · page 28 of 30
High Courts31 Jan 2023Disposed Of
Dr. Venkata Ramana Rao Maganti Vs UCO Bank
Telangana High Court · (2023) 01 TEL CK 0033
Constitution Of India, 1950 — Article 21
High Courts31 Jan 2023Dismissed
State Of Telangana Vs Boodati Laxminarayana
Telangana High Court · (2023) 01 TEL CK 0032
Indian Penal Code, 1860 — Section 34, 120B, 406, 420Telangana Protection of Depositors of Financial Establishments Act, 1999 — Section 3, 5Code Of Criminal Procedure, 1973 — Section 167
High Courts30 Jan 2023Dismissed
Kande Rajesh Kumar Vs P.Radhika
Telangana High Court · (2023) 01 TEL CK 0048
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 4Hindu Marriage Act, 1955 — Section 24
High Courts30 Jan 2023Dismissed
APSRTC Vs Thadagonda Rakesh Another
Telangana High Court · (2023) 01 TEL CK 0047
High Courts30 Jan 2023Allowed
Vijay Singh Vs Union Of India
Telangana High Court · (2023) 01 TEL CK 0046
Constitution Of India, 1950 — Article 226
High Courts30 Jan 2023Disposed Of
Manda Prakash Vs Bobbalaraji Reddy,
Telangana High Court · (2023) 01 TEL CK 0045
High Courts30 Jan 2023Dismissed
Reliance General Insurance Company Ltd, Vs Rangarigari Anil, Another
Telangana High Court · (2023) 01 TEL CK 0044
High Courts30 Jan 2023Dismissed
Oriental Insurance Company Limited Vs Sultana Begum 4 Ors
Telangana High Court · (2023) 01 TEL CK 0043
Workmen�s Compensation Act, 1923 — Section 30
High Courts30 Jan 2023Dismissed
Sailatha Banoth Vs Dr. Devulapalli Praveen Kumar And Another
Telangana High Court · (2023) 01 TEL CK 0042
Contempt of Courts Act, 1971 — Section 10, 11, 12
High Courts30 Jan 2023Partly Allowed
United India Insurance Company Limited, Karimnagar. Vs Sandarsh Swathi And Another
Telangana High Court · (2023) 01 TEL CK 0041
Motor Vehicles Act, 1988 — Section 166
High Courts30 Jan 2023Dismissed
Nageshwar Rao Vs Union Of India And 2 Others
Telangana High Court · (2023) 01 TEL CK 0040
Constitution Of India, 1950 — Article 14, 21, 41, 226
High Courts25 Jan 2023Dismissed
P.Rathnamma Vs P. Eedulakanti Shoba
Telangana High Court · (2023) 01 TEL CK 0027
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts24 Jan 2023Disposed Of
K.D.V.Prasada Rao Vs State Of Telangana
Telangana High Court · (2023) 01 TEL CK 0031
Constitution Of India, 1950 — Article 14, 19, 21, 300A
High Courts24 Jan 2023Dismissed
Vadithya Hanman Naik Vs State Of Telangana
Telangana High Court · (2023) 01 TEL CK 0030
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 37
High Courts24 Jan 2023Disposed Of
K. Yadamma Vs State Of Telangana
Telangana High Court · (2023) 01 TEL CK 0029
A.P. (Telangana) Assigned Lands (Prohibition of Transfers) Act, 1977 — Section 4A
High Courts24 Jan 2023Allowed
Rathnavath Dharmendar Vs Rathnavath Gopal
Telangana High Court · (2023) 01 TEL CK 0028
Indian Penal Code, 1860 — Section 294(b), 506Information Technology Act, 2000 — Section 67Code Of Criminal Procedure, 1973 — Section 155(2)
High Courts11 Jan 2023Dismissed
D. Sakku Vs General Manager
Telangana High Court · (2023) 01 TEL CK 0019
Code Of Civil Procedure, 1908 — Section 79, 80Code Of Criminal Procedure, 1973 — Section 174
High Courts11 Jan 2023Dismissed
Uke Muktheswara Rao And 6 Others Vs Mohammad Shabber Ahmad
Telangana High Court · (2023) 01 TEL CK 0018
Andhra Pradesh Agency Rules, 1924 — Rule 42(a), 42(c)Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3Code Of Criminal Procedure, 1973 — Section 428
High Courts11 Jan 2023Allowed
Velanki Anasuya Devi Vs Muppani Ramachudamma Died Per Lrs
Telangana High Court · (2023) 01 TEL CK 0017
Code Of Civil Procedure, 1908 — Section 96Hindu Succession Act, 1956 — Section 14