High Courts01 Dec 2023Allowed
G.Joel Vijay Raju Vs Registrar, And Ano.
Telangana High Court · (2023) 12 TEL CK 0002
Protection of Human Rights Act, 1993 — Section 12
COURT ARCHIVE
Telangana High Court judgments, 2023
583 judgments · page 6 of 30
High Courts01 Dec 2023Disposed Of
M. Hanumantha Sravan Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0001
Constitution Of India, 1950 — Article 19(1)(g), 21Indian Penal Code, 1860 — Section 304IICode Of Criminal Procedure, 1973 — Section 41A
High Courts29 Nov 2023Dismissed
Uppari Ravi And Another Vs K.Venkata Suryakumari
Telangana High Court · (2023) 11 TEL CK 0080
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts29 Nov 2023Dismissed
Abul Fath Syed Shah Hassan Shabbir Vs Masiullah Khan And Others
Telangana High Court · (2023) 11 TEL CK 0079
High Courts29 Nov 2023Dismissed
Kolan Nithish Reddy Vs State Of Telangana
Telangana High Court · (2023) 11 TEL CK 0078
Constitution Of India, 1950 — Article 14, 15, 19, 226, 300ATelangana Excise (Grant of License of Selling by Shop and Conditions of License) Rules, 2012 — Rule 5, 15, 25, 28
High Courts29 Nov 2023Disposed Of
Shree Jaya Laboratories Pvt.Ltd. Vs Reserve Bank Of India And Others
Telangana High Court · (2023) 11 TEL CK 0077
Constitution Of India, 1950 — Article 19(1)(g)Credit Information Companies (Regulation) Act, 2005 — Section 21(3)Insolvency and Bankruptcy Code, 2016 — Section 7
High Courts29 Nov 2023Allowed
Vasireddy Appa Rao Vs Union Of India And Others
Telangana High Court · (2023) 11 TEL CK 0076
Constitution Of India, 1950 — Article 226National Highways Act, 1956 — Section 3(a), 3C, 3C(1), 3D, 3(e), 3G(1), 3G(2), 3G(5)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 15(2)
High Courts29 Nov 2023Allowed/Dismissed
Uppala Satyarayana Vs State Of Telangana
Telangana High Court · (2023) 11 TEL CK 0075
Indian Penal Code, 1860 — Section 34, 304B, 306, 498ACode Of Criminal Procedure, 1973 — Section 161, 319, 397Dowry Prohibition Act, 1961 — Section 3, 4
High Courts29 Nov 2023Dismissed
Muddhapuram Praveen Kumar Goud. Vs State Of Telangana
Telangana High Court · (2023) 11 TEL CK 0074
High Courts29 Nov 2023Dismissed
M.Panduranga Reddy Vs N.Narsamma
Telangana High Court · (2023) 11 TEL CK 0073
Registration Act, 1908 — Section 17, 49
High Courts29 Nov 2023Dismissed
Badak Pandey Vs State Of Telangana
Telangana High Court · (2023) 11 TEL CK 0072
Protection of Children from Sexual Offences Act, 2012 — Section 7, 8, 29Code Of Criminal Procedure, 1973 — Section 164
High Courts29 Nov 2023Disposed Of
Prakash R.Velpula Vs State Of Telangana
Telangana High Court · (2023) 11 TEL CK 0071
Constitution Of India, 1950 — Article 226
High Courts29 Nov 2023Disposed Of
Telangana Prantha Upadhaya Sangam Vs Election Commission Of India
Telangana High Court · (2023) 11 TEL CK 0070
Constitution Of India, 1950 — Article 14, 19, 21
High Courts28 Nov 2023Disposed Of
Mounika Kodali Vs Union Of India
Telangana High Court · (2023) 11 TEL CK 0083
Constitution Of India, 1950 — Article 14, 21
High Courts28 Nov 2023Dismissed
Jukanti Niramla Vs State Of Telangana
Telangana High Court · (2023) 11 TEL CK 0082
High Courts28 Nov 2023Dismissed
Sikha Krishna Vs Budarthi Janaki
Telangana High Court · (2023) 11 TEL CK 0081
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 26 Rule 9
High Courts28 Nov 2023Disposed Of
Pandre Laxman Rao Vs State Of Telangana
Telangana High Court · (2023) 11 TEL CK 0069
Telangana Municipalities Act, 2019 — Section 182, 182(2)
High Courts28 Nov 2023Allowed
Mallela Naveen Chakravarthi Vs Methari Sushama
Telangana High Court · (2023) 11 TEL CK 0068
Code Of Civil Procedure, 1908 — Section 24Indian Penal Code, 1860 — Section 498A, 506Dowry Prohibition Act, 1961 — Section 4, 5
High Courts24 Nov 2023Allowed
K. Gopal Vs State Of Telangana
Telangana High Court · (2023) 11 TEL CK 0065
Constitution Of India, 1950 — Article 14, 15, 19, 300A
High Courts23 Nov 2023Partly Allowed
Bollaram Nadpi Sailu Vs Fazaluddin Mohd And Anr
Telangana High Court · (2023) 11 TEL CK 0067
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 455Motor Vehicles Act, 1988 — Section 166(1)(a)