High Courts19 Dec 2023Allowed
Erranagula Gopala Krishna Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0054
Protection of Children from Sexual Offences Act, 2012 — Section 6, 10Indian Penal Code, 1860 — Section 376(1)(f)
COURT ARCHIVE
Telangana High Court judgments, 2023
583 judgments · page 3 of 30
High Courts19 Dec 2023Disposed Of
M. Anjaneya Kumar Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0053
High Courts19 Dec 2023Allowed
M/S. Glaxosmithkline Consumer Health Care Limited Vs Deputy Commissioner State Tax
Telangana High Court · (2023) 12 TEL CK 0052
Central Goods and Services Tax Act, 2017 — Section 73
High Courts19 Dec 2023Partly Allowed
Syed Arshad Vs Esi Corporation And 3 Ors
Telangana High Court · (2023) 12 TEL CK 0049
High Courts18 Dec 2023Allowed
Venkatanna Vs State Of AP.
Telangana High Court · (2023) 12 TEL CK 0065
High Courts18 Dec 2023Disposed Of
B. Giridhar Reddy Vs State Of Telangana,
Telangana High Court · (2023) 12 TEL CK 0064
High Courts18 Dec 2023Partly Allowed
Telangana State Road Transport Corporation (TSRTC) Vs Talari Venkat Swamy
Telangana High Court · (2023) 12 TEL CK 0063
Indian Penal Code, 1860 — Section 304, 337Motor Vehicles Act, 1988 — Section 166
High Courts18 Dec 2023Allowed
R. Kamalamma Vs State Oftelangana
Telangana High Court · (2023) 12 TEL CK 0062
Constitution Of India, 1950 — Article 14, 16, 21, 226
High Courts18 Dec 2023Partly Allowed
Hdfc Ergo General Insurance Co. Ltd Vs Mohammad Masood
Telangana High Court · (2023) 12 TEL CK 0061
Central Motor Vehicle Rules, 1989 — Rule 3Indian Penal Code, 1860 — Section 304AMotor Vehicles Act, 1988 — Section 166(1)(c)
High Courts18 Dec 2023Allowed
Nirmala Helen , Nirmala Rao, Sec. Vs R.D. Vinod Joseph
Telangana High Court · (2023) 12 TEL CK 0060
Divorce Act, 1869 — Section 10(1)(ix), 10(1)(x)
High Courts18 Dec 2023Partly Allowed
Dr. Ajaaz Habib Qureshi Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0059
Indian Penal Code, 1860 — Section 307, 361, 363, 376Code Of Criminal Procedure, 1973 — Section 174, 235(2)
High Courts18 Dec 2023Allowed
Kerkatta Pradeep Vs State Of T.S.
Telangana High Court · (2023) 12 TEL CK 0058
Indian Penal Code, 1860 — Section 34, 302, 392Evidence Act, 1872 — Section 25, 27
High Courts18 Dec 2023Allowed
Rihana Begum Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0057
Indian Penal Code, 1860 — Section 34, 302, 309Code Of Criminal Procedure, 1973 — Section 174, 235(2)
High Courts18 Dec 2023Allowed
E.Harikishan And 3 Others Vs Joint Collector Cum Appellate Auth., And 4 Others
Telangana High Court · (2023) 12 TEL CK 0056
Constitution Of India, 1950 — Article 227A.P. (T.A.) Abolition of Inams Act, 1955 — Section 3(1)(b)(6), 4, 4(1), 8, 23, 24, 28Transfer of Property Act, 1882 — Section 43
High Courts18 Dec 2023Dismissed/Allowed
TSI Business Parks Hyderabad Private Limited Vs Telangana State Industrial Infrastructure Corporation Ltd.
Telangana High Court · (2023) 12 TEL CK 0055
Special Economic Zone Rules, 2006 — Rule 11(9)Special Economic Zones Act, 2005 — Section 10(10)
High Courts16 Dec 2023Allowed
B. Lavanya Alias B.Shoba And 2 Others Vs State Of Telangana And 9 Others
Telangana High Court · (2023) 12 TEL CK 0041
Constitution Of India, 1950 — Article 226, 227
High Courts15 Dec 2023Dismissed/Allowed
Ch. Koteswara Rao Vs Government Of A.P. Rep By Secretary,
Telangana High Court · (2023) 12 TEL CK 0044
Family Court Act, 1984 — Section 7(1)Hindu Marriage Act, 1955 — Section 9, 24
High Courts15 Dec 2023Allowed
Edire Ashok Vs Kashamoni Pedda Ramulu
Telangana High Court · (2023) 12 TEL CK 0043
Code Of Civil Procedure, 1908 — Section 26, 151, Order 26 Rule 9
High Courts15 Dec 2023Dismissed
Assistant Ungineer Vs Thokala Sahadev Goud
Telangana High Court · (2023) 12 TEL CK 0042
High Courts15 Dec 2023Dismissed
G. Chandra Sekhar Vs State Of Telangana And 4 Others
Telangana High Court · (2023) 12 TEL CK 0040
Andhra Pradesh Ministerial Service Rules, 1998 — Rule 3, 15(1)(iii)Telangana State Ministerial Service Rules, 1998 — Rule 3, 8