High Courts27 Dec 2023Dismissed
M/S Morgan Enterprises Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0074
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Telangana High Court judgments, 2023
583 judgments · page 2 of 30
High Courts26 Dec 2023Allowed
B.Aruna Vs Director General Of Police
Telangana High Court · (2023) 12 TEL CK 0085
Andhra Pradesh Civil Services (Classification, Control And Appeal) Rules 1991 — Rule 36(1)Evidence Act, 1872 — Section 108
High Courts26 Dec 2023Disposed Of
Pagilla Venkataiah Vs District Collector
Telangana High Court · (2023) 12 TEL CK 0084
Constitution Of India, 1950 — Article 14, 16, 21
High Courts26 Dec 2023Dismissed
Anees Fathima Sajidah, Hyderabad24. Vs Registrar Management HC Of A.P. Hyd And 2 Others
Telangana High Court · (2023) 12 TEL CK 0080
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20
High Courts22 Dec 2023Allowed
Kodari Raju Kumar Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0090
Code Of Criminal Procedure, 1973 — Section 235(2)Indian Penal Code, 1860 — Section 302, 307, 323, 324
High Courts22 Dec 2023Disposed Of
Dr. B. Priyanka Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0089
Constitution Of India, 1950 — Article 226Guardians and Wards Act, 1890 — Section 7Code Of Criminal Procedure, 1973 — Section 200
High Courts22 Dec 2023Dismissed
K. Rameshwar Reddy Vs M/S. Annapurna Finances
Telangana High Court · (2023) 12 TEL CK 0088
Negotiable Instruments Act, 1881 — Section 118(a), 138, 139
High Courts22 Dec 2023Dismissed
M / S Prascon Infrastructure Private Limited Vs M/S Apoorva Infra Through
Telangana High Court · (2023) 12 TEL CK 0087
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 115, Order 39 Rule 1, Order 43 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 20(2)
High Courts22 Dec 2023Dismissed
.E. Rajagopalan Vs Prl. Secy., Collegiate Edn. Dept. And 2 Ors
Telangana High Court · (2023) 12 TEL CK 0086
High Courts22 Dec 2023Allowed
Brahma Teja Paper Products Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0078
Negotiable Instruments Act, 1881 — Section 138, 141, 142
High Courts22 Dec 2023Dismissed
Dr. Ch Padma, Hyderabad, And 5 Otrs. Vs State Of TS
Telangana High Court · (2023) 12 TEL CK 0077
High Courts22 Dec 2023Allowed
Sara Balamma & Others Vs B. Subash & And Another
Telangana High Court · (2023) 12 TEL CK 0072
Motor Vehicles Act, 1988 — Section 140, 140(2), 164, 173Indian Penal Code, 1860 — Section 304A
High Courts22 Dec 2023Allowed
Shaik Mohammed And 6 Others Vs M/S. Silicon Transformers Pvt. Ltd
Telangana High Court · (2023) 12 TEL CK 0071
Motor Vehicles Act, 1988 — Section 163A, 166, 173Indian Penal Code, 1860 — Section 304A, 337
High Courts21 Dec 2023Disposed Of
Syed Waseh Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0070
Code Of Criminal Procedure, 1973 — Section 313
High Courts21 Dec 2023Allowed
Valluri Suresh Vs State Of Telangana, And 2 Others
Telangana High Court · (2023) 12 TEL CK 0069
Constitution Of India, 1950 — Article 14, 16, 21Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 6(a)(ii)
High Courts21 Dec 2023Dismissed
Dr.V.Rajagopal Reddy Vs Union Of India And 3 Others
Telangana High Court · (2023) 12 TEL CK 0068
Constitution Of India, 1950 — Article 21
High Courts21 Dec 2023Allowed
Dr. B.Upender Rao Vs State Of Andhra Pradesh
Telangana High Court · (2023) 12 TEL CK 0067
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 21, 21(2)
High Courts21 Dec 2023Dismissed
Vivek Singh , Lakhan Singh And 3 Others Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0066
Indian Penal Code, 1860 — Section 34, 307, 324
High Courts20 Dec 2023Partly Allowed
Yengarigala Yadaiah, R.R.Dt And Anr. Vs State Of Telangana
Telangana High Court · (2023) 12 TEL CK 0051
Indian Penal Code, 1860 — Section 300, 302, 304, 304I, 304II, 498ACode Of Criminal Procedure, 1973 — Section 235(1)
High Courts20 Dec 2023Allowed
Nakka Jamuna, Vs State Of Telanagana
Telangana High Court · (2023) 12 TEL CK 0050
Indian Penal Code, 1860 — Section 302, 380, 452Code Of Criminal Procedure, 1973 — Section 235(1), 235(2)Evidence Act, 1872 — Section 25, 26, 27