High Courts08 Nov 2021Allowed
Aileni Sanjeeva Reddy, Karimnagar Dist Vs Gourishetti Veeresham, Siddipet Dist
Telangana High Court · (2021) 11 TEL CK 0029
Code Of Civil Procedure, 1908 — Section 24
COURT ARCHIVE
Telangana High Court judgments, 2021
492 judgments · page 7 of 25
High Courts08 Nov 2021Allowed
Potu Bhaskar Rao Vs State Of Telangana
Telangana High Court · (2021) 11 TEL CK 0028
T.S. Excise (Lease Of Right Of Selling By Shop And Conditions Of License) Rules, 2012 — Rule 42Telangana Excise Act, 1968 — Section 31(1)(b), 34(a), 36(1)(c), 41, 46(c)
High Courts08 Nov 2021Disposed Of/Partly Allowed
A Satyanarayana Reddy Vs P.Venkata Ramana And 117 Others
Telangana High Court · (2021) 11 TEL CK 0027
Constitution Of India, 1950 — Article 226
High Courts08 Nov 2021Dismissed
Jawaharlal Nehru Technological Universityvs State Of Telangana
Telangana High Court · (2021) 11 TEL CK 0026
Constitution Of India, 1950 — Article 14, 21, 300ANational Highways Act, 1956 — Section 3A, 3(1)(A), 3(1)(C), 3(1)(D), 3B, 3C, 3C(2), 3D, 3E, 3F, 3G, 3G(2), 3G(3), 3G(4), 3G(5), 3G(7)
High Courts05 Nov 2021Dismissed
T Yakaiah Vs State Of Telangana
Telangana High Court · (2021) 11 TEL CK 0012
Constitution Of India, 1950 — Article 14, 16, 20, 226UP Jal Nigam Services Of Engineers (Public Health Branch) Regulations, 1978 — Regulation 31
High Courts02 Nov 2021Dismissed
Burle Mallesham Vs State Of A.P., Rep By Pp
Telangana High Court · (2021) 11 TEL CK 0011
Indian Penal Code, 1860 — Section 420, 506
High Courts02 Nov 2021Dismissed
United India Insurance Company Ltd., Hyderabad Vs Kasu Shekaraiah, Adilabad Anr
Telangana High Court · (2021) 11 TEL CK 0010
A.P. Motor Vehicles Rules, 1989 — Rule 455Motor Vehicles Act, 1988 — Section 147, 147(1)(b)(i), 166(1)
High Courts02 Nov 2021Dismissed
Nanda Srinivas A4 And Another Vs State Of Telangana And 2 Others
Telangana High Court · (2021) 11 TEL CK 0009
Code Of Criminal Procedure, 1973 — Section 155(2), 156(i), 482Indian Penal Code, 1860 — Section 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts02 Nov 2021Allowed
Iren Choudary, Hyd. Vs State Of Telangana, Rep Pp And Anr
Telangana High Court · (2021) 11 TEL CK 0008
Indian Penal Code, 1860 — Section 406, 420, 463, 468, 471
High Courts02 Nov 2021Dismissed
Gunja Bhuuvaneshwari Vs High Court Of Telangana
Telangana High Court · (2021) 11 TEL CK 0007
High Courts02 Nov 2021Dismissed
Vijayaraghavan Devaraj 2 Others Vs State Of A.P. Rep., By Its Pp Another
Telangana High Court · (2021) 11 TEL CK 0006
Code Of Criminal Procedure, 1973 — Section 156(3), 188, 239Indian Penal Code, 1860 — Section 323, 420, 427, 448, 506
High Courts02 Nov 2021Dismissed
Sadanala Sudhakar Vs State Of Telangana.,Rep.,Pp And Another
Telangana High Court · (2021) 11 TEL CK 0005
Code Of Criminal Procedure, 1973 — Section 125, 125(4), 126, 127, 128, 482Legal Services Authorities Act, 1987 — Section 21
High Courts02 Nov 2021Dismissed
P.Jagadish Vs State Of Telangana
Telangana High Court · (2021) 11 TEL CK 0004
Constitution Of India, 1950 — Article 10, 15(4), 16, 16(4)
High Courts01 Nov 2021Dismissed
M/S. Jagati Publications Ltd. Vs State Of A.P., Through C.B.I.
Telangana High Court · (2021) 11 TEL CK 0003
Code Of Criminal Procedure, 1973 — Section 362
High Courts01 Nov 2021Dismissed
B. Savithri Vs Andhra Pradesh Cooperative Tribunal
Telangana High Court · (2021) 11 TEL CK 0002
Constitution Of India, 1950 — Article 226Andhra Pradesh Cooperative Societies Act, 1964 — Section 61, 62, 76(3)Limitation Act, 1963 — Section 5
High Courts01 Nov 2021Partly Allowed
P.Kishan Vs Andhra Pradesh State Road Transport Corporation
Telangana High Court · (2021) 11 TEL CK 0001
Constitution Of India, 1950 — Article 14, 21, 226APSRTC Employees� (Classification, Control And Appeal) Regulations, 1967 — Regulation 21
High Courts29 Oct 2021Allowed
Naroju Narasimha Chary, Warangal Anr. Vs State Of AP., Rep. Pp., And Anr.
Telangana High Court · (2021) 10 TEL CK 0063
Code Of Criminal Procedure, 1973 — Section 202, 482Indian Penal Code, 1860 — Section 419, 420, 506, 509
High Courts29 Oct 2021Dismissed
Everest Organics Ltd. Vs Leesa Lifesciences Pvt. Ltd
Telangana High Court · (2021) 10 TEL CK 0062
Insolvency and Bankruptcy Code, 2016 — Section 7, 61, 62, 66
High Courts29 Oct 2021Allowed
Gadekarla Chaitanya Krishna Vs State Of Telangana
Telangana High Court · (2021) 10 TEL CK 0061
Telangana Municipalities Act, 2019 — Section 178(2), 178(8)
High Courts29 Oct 2021Dismissed
State Of AP Rep By Its PP Hyd. Vs Gopa Ganga Reddy, 19 Others
Telangana High Court · (2021) 10 TEL CK 0060
Indian Penal Code, 1860 — Section 148, 149, 436, 452Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x), 3(1)(xv)