COURT ARCHIVE

Telangana High Court judgments, 2021

492 judgments · page 25 of 25

High Courts03 Feb 2021Dismissed

Venkateswara Kommu Vs Government Of India

Telangana High Court · (2021) 02 TEL CK 0001

Consumer Protection Act, 2019 — Section 38(7), 49(1), 52Industrial Disputes Act, 1947 — Section 17Prevention Of Food Adulteration Rules, 1955 — Rule 7(3)

High Courts02 Feb 2021

Reddygari Srinivas Reddy & others Vs State Of Telangana

Telangana High Court · (2021) 02 TEL CK 0002

Code Of Criminal Procedure, 1973 — Section 106, 107, 110, 110(e), 111, 154Indian Penal Code, 1860 — Section 34, 109, 188, 271, 290, 324, 341, 342Epdemic Disease Act, 1897 — Section 3

High Courts01 Feb 2021Dismissed

Y Rajasekhar Vs State Of Telangana

Telangana High Court · (2021) 02 TEL CK 0003

Prevention Of Corruption Act, 1988 — Section 7

High Courts29 Jan 2021Disposed Of

Rayalapuram Raja Reddy Vs State Bank Of India, Stressed Assets Management Branch

Telangana High Court · (2021) 01 TEL CK 0009

Security Interest (Enforcement) Rules 2002 — Rule 9, 9(3), 9(4), 9(5), 9(6)Constitution Of India, 1950 — Article 226

High Courts21 Jan 2021Allowed

Karre Narsimulu Vs Gaddamidi Siddaiah And Ors

Telangana High Court · (2021) 01 TEL CK 0006

Code Of Civil Procedure, 1908 — Section 75, 151, Order 26 Rule 9Constitution Of India, 1950 — Article 227

High Courts21 Jan 2021Allowed

M/s. Senthan Properties Vs M/s. S.V.S.Infra Services Pvt Ltd

Telangana High Court · (2021) 01 TEL CK 0005

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AConstitution Of India, 1950 — Article 227

High Courts20 Jan 2021Disposed Of

Jaripete Ramesh Vs Syed Yasin Quereshi

Telangana High Court · (2021) 01 TEL CK 0008

High Courts20 Jan 2021Disposed Of

Karri Venkatramaiah Vs R.V. Karnan

Telangana High Court · (2021) 01 TEL CK 0007

High Courts05 Jan 2021Allowed

A. Anil Kumar Vs State Of Telangana

Telangana High Court · (2021) 01 TEL CK 0004

Andhra Pradesh Ministerial Service Rules 1998 — Rule 3Constitution Of India, 1950 — Article 14

High Courts05 Jan 2021Allowed

Kommuri Sriniwas And another Vs State Of Telangana And Ors

Telangana High Court · (2021) 01 TEL CK 0003

Hindu Adoptions And Maintenance Act, 1956 — Section 3, 16, 56

High Courts05 Jan 2021Allowed

State Of Telangana Vs Akaram Ranjith

Telangana High Court · (2021) 01 TEL CK 0001

Code Of Criminal Procedure, 1973 — Section 439(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 37

High Courts04 Jan 2021Allowed

Vijaya Educational Society Chintal Vs State Of Telangana

Telangana High Court · (2021) 01 TEL CK 0002

Constitution Of India, 1950 — Article 226