High Courts26 Oct 2021Disposed Of
Bodepudi Narendra Vs State Bank Of India
Telangana High Court · (2021) 10 TEL CK 0029
COURT ARCHIVE
Telangana High Court judgments, 2021
492 judgments · page 9 of 25
High Courts25 Oct 2021Dismissed
K.Praveen Reddy Vs State Of Telangana
Telangana High Court · (2021) 10 TEL CK 0041
Hyderabad Metropolitan Development Authority Act, 2008 — Section 22
High Courts25 Oct 2021Disposed Of
M/S. Vaishnavi Constructions, Vs The State Of Telangana
Telangana High Court · (2021) 10 TEL CK 0040
A.P. Municipalities Act, 1965 — Section 217, 228, 228(1), 28(2), 228(3)
High Courts25 Oct 2021Allowed
Gugulothu Nagu Vs State Of Telangana
Telangana High Court · (2021) 10 TEL CK 0039
Constitution Of India, 1950 — Article 14, 21A.P. Police (SCR) Rules, 1999 — Rule 3G(vi)Indian Penal Code, 1860 — Section 147, 148, 207, 302, 420, 468, 471
High Courts25 Oct 2021Allowed
Senior Intelligence Officer Vs Bobba Venkat Reddy And Others
Telangana High Court · (2021) 10 TEL CK 0038
Central Excise Rules, 1944 — Rule 56Code Of Criminal Procedure, 1973 — Section 482Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 52A, 79, 80
High Courts25 Oct 2021Disposed Of
M/S. Vasconengineers Limited Vs M/S Paradigm Corporation Pvt.Ltd
Telangana High Court · (2021) 10 TEL CK 0028
Limitation Act, 1963 — Article 54, 62Code Of Civil Procedure, 1908 — Order 6 Rule 15ASpecific Relief Act, 1963 — Section 20, 34
High Courts25 Oct 2021Dismissed
State Of Ap Rep By Pp Vs Velupula Govardhan
Telangana High Court · (2021) 10 TEL CK 0027
Indian Penal Code, 1860 — Section 376, 511
High Courts25 Oct 2021Dismissed
United India Insurance Co. Ltd., Kothagudem. Vs Shaik Jeelani And Another
Telangana High Court · (2021) 10 TEL CK 0026
Workmen's Compensation Act, 1923 — Section 2(i)
High Courts22 Oct 2021Allowed
P.Raja Lingam, Nizamabad. Vs Sabnab Parveen And Another
Telangana High Court · (2021) 10 TEL CK 0037
Workmen's Compensation Act, 1923 — Section 4A
High Courts22 Oct 2021Partly Allowed
New India Assurance Company Limited, Hyd. Vs Sada Yadagiri And Another
Telangana High Court · (2021) 10 TEL CK 0036
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts22 Oct 2021Allowed
T.Bharathi Vs T.Chandra Kanth And 2 Others
Telangana High Court · (2021) 10 TEL CK 0035
Motor Vehicles Act, 1988 — Section 166
High Courts22 Oct 2021Dismissed
State Of Ap., Rep By Pp Vs Adalath Abhiram
Telangana High Court · (2021) 10 TEL CK 0034
Indian Penal Code, 1860 — Section 375, 376, 417
High Courts22 Oct 2021Disposed Of
K.L.Narasimham Vs Union Of India
Telangana High Court · (2021) 10 TEL CK 0033
High Courts21 Oct 2021Dismissed
State Of A.P., Rep. By Pp., High Court, Hyd. Vs Somore Ramji Ramu, Adilabad.
Telangana High Court · (2021) 10 TEL CK 0032
Indian Penal Code, 1860 — Section 307
High Courts21 Oct 2021Dismissed
State Of Andhra Pradesh Vs Katka Nageswar Rao
Telangana High Court · (2021) 10 TEL CK 0025
Indian Penal Code, 1860 — Section 354, 376
High Courts21 Oct 2021Allowed
Mahmooda Begum Vs State Of Telangana
Telangana High Court · (2021) 10 TEL CK 0024
Constitution Of India, 1950 — Article 21, 22Code Of Criminal Procedure, 1973 — Section 167(2)Telangana Prevention Of Dangerous Activities Of Bootleggers, Dacoits, Drug-Offenders, Goondas, Immoral Traffic Offenders, Land-Grabbers, Spurious Seed Offenders, Insecticide Offenders, Fertilizer Offenders, Food Adulteration Offenders, Fake Document offenders, Scheduled Commodities Offenders, Forest Offenders, Gaming Offenders, Sexual Offenders, Explosive Substances Offenders, Arms Offenders, Cyber Crime Offenders & White Collar or Financial Offenders Act, 1986 — Section 3(2)
High Courts21 Oct 2021Dismissed
Nimmala Narahari Vs C.Narendranath
Telangana High Court · (2021) 10 TEL CK 0023
Telangana Rights In Land And Pattadar Pass Books Act, 1971 — Section 8(2)
High Courts20 Oct 2021Disposed Of
Sardar Harjeeth Singh, 3 Others Vs State Of AP Rep By Its Pp Hyd. Another
Telangana High Court · (2021) 10 TEL CK 0022
Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 468
High Courts20 Oct 2021Disposed Of
Marri Gopal Reddy Vs State Of Telangana And 3 Others
Telangana High Court · (2021) 10 TEL CK 0021
High Courts20 Oct 2021Allowed
Syeda Shabana Parveen. Vs State Of Telangana And 2 Others
Telangana High Court · (2021) 10 TEL CK 0020
Telangana Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug-Offenders, Goondas, Immoral Traffic Offenders, Land-Grabbers, Spurious Seed Offenders, Insecticide Offenders, Fertilizer Offenders, Food Adulteration Offenders, Fake Document Offenders, Scheduled Commodities Offenders, Forest Offenders, Gaming Offenders, Sexual Offenders, Explosive Substances Offenders, Arms Offenders, Cyber Crime offenders and While Collar of Financial Offenders, Cyber Crime Offenders and White Collar of Financial Offenders Act, 1986 — Section 3(2)Indian Penal Code, 1860 — Section 34, 109, 120B, 420, 467, 468, 471 Seeds Act, 1966 — Section 19, 21