High Courts29 Oct 2021Dismissed
S.Jayanth Kumar Vs Secretary
Telangana High Court · (2021) 10 TEL CK 0059
Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 10(a)(e)
COURT ARCHIVE
Telangana High Court judgments, 2021
492 judgments · page 8 of 25
High Courts29 Oct 2021Dismissed
Mohammed Ajaz Ali Khan Vs State Of Telangana
Telangana High Court · (2021) 10 TEL CK 0058
Constitution Of India, 1950 — Article 226Telangana Advocates� Welfare Fund Act, 1987 — Section 2, 2(f), 2(h), 2(m), 3, 3(2)(h), 4, 15, 15(1), 15(a)Andhra Pradesh Reorganization Act, 2014 — Section 101
High Courts29 Oct 2021Disposed Of
Prannoy Pandy Vs State Of Telangana
Telangana High Court · (2021) 10 TEL CK 0057
Central Motor Vehicles Rules, 1989 — Rule 21, 21(16)Telangana State Motor Vehicles Rules, 1989 — Section 448, 448AMotor Vehicles Act, 1988 — Section 3, 4, 19, 19(f), 39, 66, 66(1), 183, 184, 185, 185B, 189, 190, 194C, 194D, 194E, 202, 202(1), 202(2), 202(3), 203, 206, 206(3), 207, 207(1), 216
High Courts28 Oct 2021Allowed
Dr.N.Kiranmayee Vs State Of AP., Another
Telangana High Court · (2021) 10 TEL CK 0056
Code Of Criminal Procedure, 1973 — Section 197, 482Andhra Pradesh Mutually Aided Cooperative Societies Act, 1995 — Section 29Indian Penal Code, 1860 — Section 166
High Courts28 Oct 2021Allowed
Air India Vs Rathod Rathan Singh
Telangana High Court · (2021) 10 TEL CK 0055
High Courts28 Oct 2021Dismissed
Andhra Bank And Another Vs K Maheswari And Another
Telangana High Court · (2021) 10 TEL CK 0054
High Courts28 Oct 2021Dismissed
State Of A.P. Vs Donipalliraju
Telangana High Court · (2021) 10 TEL CK 0053
Dowry Prohibition Act, 1961 — Section 2Indian Penal Code, 1860 — Section 304B
High Courts28 Oct 2021Dismissed
Telangana State Public Service Commission Tspsc Vs P.Maheshwari And 3 Others
Telangana High Court · (2021) 10 TEL CK 0052
High Courts28 Oct 2021Dismissed
Mallepalli Laxmaiah Vs Election Commission Of India ECI
Telangana High Court · (2021) 10 TEL CK 0051
Constitution Of India, 1950 — Article 324
High Courts28 Oct 2021Dismissed
Ghousia Begum Vs State Of Telangana And 3 Others
Telangana High Court · (2021) 10 TEL CK 0050
Greater Hyderabad Municipal Corporations Act, 1955 — Section 456, 456(1), 456(2), 457, 458, 459
High Courts28 Oct 2021Dismissed
Vasam Surender Vs State Of Telangana
Telangana High Court · (2021) 10 TEL CK 0049
Commissions of Inquiry (Central) Rules, 1972 — Rule 4, 5, 5(a), 5(2)(b), 10Commissions of Inquiry Act, 1952 — Section 4, 5, 8, 8A, 8B, 8C, 12
High Courts27 Oct 2021Dismissed
Mishra Dhatu Nigam Limited And 2 Others Vs K Yadagiri
Telangana High Court · (2021) 10 TEL CK 0048
High Courts27 Oct 2021Disposed Of
M/S. Irep Dhan Pvt Ltd Vs Telangana State Human Rights Commission
Telangana High Court · (2021) 10 TEL CK 0047
Protection of Human Rights Act, 1993 — Section 12, 12(a)(i)
High Courts27 Oct 2021Dismissed
New India Assurance Co.Ltd. Hyderabad Vs Smt.N.Anjilamma 5 Ors
Telangana High Court · (2021) 10 TEL CK 0046
Motor Vehicles Act, 1988 — Section 3(1)(b)(ii), 149(2), 149(2)(a)(ii)
High Courts27 Oct 2021Dismissed
Vanteddu Nandini Vs State Of Telangana
Telangana High Court · (2021) 10 TEL CK 0045
Constitution Of India, 1950 — Article 14, 16
High Courts27 Oct 2021Dismissed
M.B. Balakrishna Vs State Of Telangana
Telangana High Court · (2021) 10 TEL CK 0044
Constitution Of India, 1950 — Article 226Telangana Municipalities Act, 2019 — Section 176(9)
High Courts27 Oct 2021Dismissed
Vishwa Bharathi Educational Society Vs State Of Telangana
Telangana High Court · (2021) 10 TEL CK 0043
Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Act, 1950 — Section 38A, 38BHyderabad Metropolitan Development Authority Act, 2008 — Section 20, 20(1), 20(2), 20(3)
High Courts27 Oct 2021Dismissed
Ganta Ram Reddy Vs Project Director Special Collector La,
Telangana High Court · (2021) 10 TEL CK 0042
Constitution Of India, 1950 — Article 226Specific Relief Act, 1963 — Section 31
High Courts26 Oct 2021Disposed Of
M/S. Ponnam Narayana Goud Constructions And 2 Others Vs M/S. Gayatri Cooperative Urban Bank Ltd., And 2 Others
Telangana High Court · (2021) 10 TEL CK 0031
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(3A), 17, 17A
High Courts26 Oct 2021Disposed Of
M.Krishna Mohan Vs State Of Telangana
Telangana High Court · (2021) 10 TEL CK 0030
Constitution Of India, 1950 — Article 19, 21Civil Services (Classification, Control And Appeal) Rules, 1991 — Rule 8(5)(b)