High Courts02 Sept 2021Dismissed
Ch.Vanitha Vs State Of Telangana
Telangana High Court · (2021) 09 TEL CK 0008
Constitution Of India, 1950 — Article 14, 19, 21
COURT ARCHIVE
Telangana High Court judgments, 2021
492 judgments · page 14 of 25
High Courts02 Sept 2021Disposed Of
Katiki Ramalaxmi Vs State Of Telangana
Telangana High Court · (2021) 09 TEL CK 0007
High Courts02 Sept 2021Disposed Of
Kakarla Narasimha Rao Vs State Of Telangana
Telangana High Court · (2021) 09 TEL CK 0006
High Courts01 Sept 2021
Dr.D.Rama Rao Vs State Of Telangana
Telangana High Court · (2021) 09 TEL CK 0005
Registration Act, 1908 — Section 71
High Courts01 Sept 2021Dismissed
Shaik Irfan Vs State Of Telangana
Telangana High Court · (2021) 09 TEL CK 0004
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 &mdash Section 8C, 20B, 37
High Courts01 Sept 2021Allowed
S.N.Jayasimhan Vs Insurance Regulatory Development Authority
Telangana High Court · (2021) 09 TEL CK 0003
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 12(1)(d), 13(2)
High Courts01 Sept 2021Dismissed
G.Ramkoti Vs State Of Telangana
Telangana High Court · (2021) 09 TEL CK 0002
Constitution Of India, 1950 — Article 16(4), 16(4A), 335
High Courts01 Sept 2021Dismissed
Wholesale Fruit Commission Agents Association Gaddiannaram Vs State Of Telangana And Others
Telangana High Court · (2021) 09 TEL CK 0001
Constitution Of India, 1950 — Article 19, 21, 226Telangana (Agricultural Produce & Livestock) Market Rules, 1969 — Rule 143(2)Telangana (Agricultural Produce & Livestock) Market Act, 1966 — Section 3, 4, 4(4)
High Courts31 Aug 2021Disposed Of
K. Sujatha And Another Vs Union Of India And 2 Others
Telangana High Court · (2021) 08 TEL CK 0081
High Courts31 Aug 2021Dismissed
Taliyakula Venkata Ramana Vs State Of Telangana And Another
Telangana High Court · (2021) 08 TEL CK 0080
Code of Criminal Procedure, 1973 — Section 200, 482
High Courts31 Aug 2021Disposed Of
Ram Reddy Vs State Of Telangana
Telangana High Court · (2021) 08 TEL CK 0079
Land Acquisition Act, 1894 — Section 4(1)
High Courts31 Aug 2021Disposed Of
K.Venkatesh Gupta Vs Union Of India And 8 Others
Telangana High Court · (2021) 08 TEL CK 0078
Petroleum Rules, 2002 — Rule 144
High Courts31 Aug 2021Allowed/Partly Allowed
Alikanti Srujan Vs State Of Telangana
Telangana High Court · (2021) 08 TEL CK 0077
Constitution Of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 323, 406, 420, 498A
High Courts31 Aug 2021Disposed Of
M/S. Saket Mithalia Residents Association Vs State Of Telangana
Telangana High Court · (2021) 08 TEL CK 0065
Constitution Of India, 1950 — Article 12, 226Greater Hyderabad Municipal Corporation Act, 1955 — Section 450Telangana Societies Registration Act, 2001 — Section 23
High Courts27 Aug 2021Disposed Of
Vujjini Panduranga Rao Vs State Of Telangana
Telangana High Court · (2021) 08 TEL CK 0076
Constitution Of India, 1950 — Article 14, 15, 21, 300ACode of Criminal Procedure, 1973 — Section 145, 145(1), 145(4)
High Courts27 Aug 2021Disposed Of
Medak Catholic Mission Vs State Of Telangana
Telangana High Court · (2021) 08 TEL CK 0075
Constitution Of India, 1950 — Article 14, 19(1))(g), 21, 300A
High Courts27 Aug 2021Disposed Of
M. Krishna Reddy Vs State Of Telangana
Telangana High Court · (2021) 08 TEL CK 0074
Constitution Of India, 1950 — Article 14, 21, 300ATelangana Rights in Lands and Pattadar Pass Books Act, 2020 — Section 51
High Courts27 Aug 2021Disposed Of
Jangam Narayana And 5 Others Vs State Of Telangana And 14 Others
Telangana High Court · (2021) 08 TEL CK 0073
High Courts27 Aug 2021Disposed Of
Ravoori Ramesh Vs State Of Telangana
Telangana High Court · (2021) 08 TEL CK 0072
Constitution Of India, 1950 — Article 300A
High Courts27 Aug 2021Dismissed
Gutha Shankar Reddy Vs State Of Telangana
Telangana High Court · (2021) 08 TEL CK 0071
Constitution Of India, 1950 — Article 226Telangana Rights in Land and Pattadar Passbooks Act, 1971 — Section 5(5), 9Telangana Rights in Land and Pattadar Passbooks Act, 2020 — Section 16