COURT ARCHIVE

Telangana High Court judgments, 2021

492 judgments · page 16 of 25

High Courts17 Aug 2021Dismissed

M/S. Vaishno Enterprises Vs Hamilton Medical AG

Telangana High Court · (2021) 08 TEL CK 0044

Constitution Of India, 1950 — Article 226, 227Micro, Small and Medium Enterprises Development Act, 2006 — Section 2, 2(d), 8, 8(1), 18, 18(1), 18(4)Arbitration and Conciliation Act, 1996 — Section 5, 16, 17, 37
High Courts17 Aug 2021Dismissed

Sayeed Aleem Vs State Of Telangana

Telangana High Court · (2021) 08 TEL CK 0041

Protection Of Children From Sexual Offences Act, 2012 — Section 2(1)(d), 4, 5(m), 6, 12, 42, 42AIndian Penal Code, 1860 — Section 354B, 375, 376, 376(2)(i)Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts17 Aug 2021Dismissed

Mohd. Muneeruddin Vs State Of Telangana

Telangana High Court · (2021) 08 TEL CK 0039

Protection Of Children From Sexual Offences Act, 2012 — Section 2(d), 3, 4, 6Indian Penal Code, 1860 — Section 376, 377, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts17 Aug 2021Dismissed

Dr.Surendranath Reddy Pothireddy Vs G. Paul Raj

Telangana High Court · (2021) 08 TEL CK 0038

Code Of Criminal Procedure, 1973 — Section 41AContempt Of Courts Act, 1971 — Section 10, 11, 12Indian Penal Code, 1860 — Section 120B, 166, 167, 220, 344, 346, 406, 420, 498A
High Courts17 Aug 2021Dismissed

Maloth Rajesh Vs State Of Telangana

Telangana High Court · (2021) 08 TEL CK 0037

Protection Of Children From Sexual Offences Act, 2012 — Section 2(1)(d), 6Indian Penal Code, 1860 — Section 366, 376(2)Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts16 Aug 2021Allowed

Gone Ramesh Vs State Of Telangana

Telangana High Court · (2021) 08 TEL CK 0035

Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 405, 406, 415, 420Essential Commodities Act, 1955 — Section 3, 6A, 7, 8
High Courts16 Aug 2021Dismissed

Mallepalli Nagaiah Vs State Of Telangana

Telangana High Court · (2021) 08 TEL CK 0032

Code Of Criminal Procedure, 1973 — Section 154, 154(3), 154(3), 155, 156(1), 156(2), 156(3), 190, 200Indian Penal Code, 1860 — Section 120B, 406, 409, 420