High Courts03 Aug 2021Dismissed
Singi Reddy Lavanya VsN. Jayamma
Telangana High Court · (2021) 08 TEL CK 0008
Constitution Of India, 1950 — Article 226Indian Stamp Act, 1899 — Section 31, 33, 36, 38, 40
COURT ARCHIVE
Telangana High Court judgments, 2021
492 judgments · page 18 of 25
High Courts03 Aug 2021Dismissed
A Sai Prakash Reddy 3 Others VsState Of Telangana 5 Others
Telangana High Court · (2021) 08 TEL CK 0007
Indian Penal Code, 1860 — Section 306, 498A
High Courts03 Aug 2021Dismissed
M/S. Kakatiya Infra VsShyamapanth Venkatram
Telangana High Court · (2021) 08 TEL CK 0006
Evidence Act, 1872 — Section 63Hindu Succession Act, 1956 — Section 16Registration Act, 1908 — Section 17(1)
High Courts02 Aug 2021Dismissed
Siripuram Vinoda And Another VsState Of Telangana And Another
Telangana High Court · (2021) 08 TEL CK 0005
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 147, 148, 149, 307
High Courts02 Aug 2021Disposed Of
A. Laksmi Narayana VsA. Suresh Kumar
Telangana High Court · (2021) 08 TEL CK 0004
High Courts02 Aug 2021Dismissed
Gentala Hanumanthu VsState Of Telangana
Telangana High Court · (2021) 08 TEL CK 0002
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 164
High Courts02 Aug 2021
Thurpati Venkatesh VsState Of Telangana
Telangana High Court · (2021) 08 TEL CK 0001
Essential Commodities Act, 1955 — Section 6A
High Courts30 Jul 2021Disposed Of
Malyala Bhagya @ Rallabandi Amulya VsRallabandi Ramanachary
Telangana High Court · (2021) 07 TEL CK 0090
Constitution Of India, 1950 — Article 142Code Of Civil Procedure, 1908 — Section 24, 25Hindu Marriage Act, 1955 — Section 11, 13, 19, 21A
High Courts30 Jul 2021Dismissed
Fishermen Cooperative Society, Bakshi Begumpet & Ors VsState Of Telangana And Others
Telangana High Court · (2021) 07 TEL CK 0089
Telangana Co-Operative Societies Act, 1964 — Section 19
High Courts30 Jul 2021Allowed
Dr. Vijay Anand Reddy VsN.Shashank Reddy And Anothers
Telangana High Court · (2021) 07 TEL CK 0078
Code Of Criminal Procedure, 1973 — Section 156(3), 173, 200, 239, 240, 482Indian Penal Code, 1860 — Section 120B, 304A, 418, 420
High Courts30 Jul 2021Allowed
Vimal Vasant Karwande, And 6 Others VsVishnuvardhan Reddy, And 3 Others
Telangana High Court · (2021) 07 TEL CK 0077
Code Of Civil Procedure, 1908 — Section 152, 153, Order 22 Rule 2, Order 22 Rule 3(1)
High Courts30 Jul 2021Allowed
Mohd. Sirajuddin, R.R.Dist. 9 Others VsR.Shobha, I.F.S.
Telangana High Court · (2021) 07 TEL CK 0071
Andhra Pradesh Forest Act, 1967 — Section 4Contempt Of Courts Act, 1971 — Section 10, 11, 12
High Courts30 Jul 2021Dismissed
M/S Sri Avantika Contractors (I) Ltd. VsM/S National Buildings Construction Corporation Limited
Telangana High Court · (2021) 07 TEL CK 0069
Arbitration And Conciliation Act, 1996 — Section 2(1)(b), 2(1)(h), 7, 8, 11, 30, 61, 73, 74, 77, 80, 81 Evidence Act, 1872 — Section 66Code Of Civil Procedure, 1908 — Section 89
High Courts29 Jul 2021Dismissed
M/S. Sai Security Services VsState Of Telangana
Telangana High Court · (2021) 07 TEL CK 0085
High Courts29 Jul 2021Allowed
T Mahendar VsMutyamshette
Telangana High Court · (2021) 07 TEL CK 0083
Code Of Civil Procedure, 1908 — Order 6 Rule 7
High Courts29 Jul 2021Disposed Of
Mourya Srinu VsState Of Telangana
Telangana High Court · (2021) 07 TEL CK 0081
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 379, 380, 411, 457
High Courts29 Jul 2021Dismissed
Ustad Nasar Khulaqshi VsK Ali Khan
Telangana High Court · (2021) 07 TEL CK 0080
Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960 — Section 10(2)(i), 10(C)(1)(c), 12(b)
High Courts29 Jul 2021Allowed
Omprakash Malatkar VsKishan Bai Porwal
Telangana High Court · (2021) 07 TEL CK 0076
Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960 — Section 4, 4(1), 4(2), 4(3), 4(4), 5, 5(1), 6
High Courts28 Jul 2021Allowed
Veerabadhra Rao Sunkara VsState Of Telangana
Telangana High Court · (2021) 07 TEL CK 0084
Code Of Criminal Procedure, 1973 — Section 451, 482Indian Penal Code, 1860 — Section 379Prevention Of Damage to Public Property Act, 1984 — Section 3
High Courts28 Jul 2021Disposed Of
Prasad Sangula VsBank Of India
Telangana High Court · (2021) 07 TEL CK 0082
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)