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Telangana High Court judgments, 2021

492 judgments · page 12 of 25

High Courts22 Sept 2021Dismissed

P.S.Parthasarathy Vs State Of Telangana

Telangana High Court · (2021) 09 TEL CK 0024

Constitution Of India, 1950 — Article 19, 21, 226, 227Registration Act, 1908 — Section 22A, 82Code of Criminal Procedure, 1973 — Section 154, 155, 156, 157, 162, 169, 170, 173, 173(2), 173(8), 482
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High Courts21 Sept 2021Dismissed

Srilakshmi Yerra, IAS Vs State Of Telangana

Telangana High Court · (2021) 09 TEL CK 0019

Constitution Of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 2(h), 2(r), 173, 173(2), 173(8), 177, 179, 227, 239, 309, 482Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
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