High Courts15 Sept 2021Dismissed
Nethi Koppula Srinivasulu Sreenu VsState Of A.P.
Telangana High Court · (2021) 09 TEL CK 0054
Code of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 34, 307
COURT ARCHIVE
Telangana High Court judgments, 2021
492 judgments · page 13 of 25
High Courts15 Sept 2021Disposed Of
Kota Agri Inputs VsState Of Telangana
Telangana High Court · (2021) 09 TEL CK 0053
Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 300A
High Courts15 Sept 2021Disposed Of
Riya Biologicals VsState Of Telangana
Telangana High Court · (2021) 09 TEL CK 0052
Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 300A
High Courts15 Sept 2021Dismissed
Kanurnuri Raghurama Krishna Raju VsState Of Telangana
Telangana High Court · (2021) 09 TEL CK 0051
Constitution Of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 406, 407, 407(1)(a)
High Courts14 Sept 2021Dismissed
Dr.K.Anil Kumar, Hyderabad. VsSecy., Home Dept
Telangana High Court · (2021) 09 TEL CK 0056
Indian Penal Code, 1860 — Section 120B, 409, 415, 420Code of Criminal Procedure, 1973 — Section 482
High Courts14 Sept 2021Dismissed
Vangala Ravinder Reddy VsU. Venkatamma
Telangana High Court · (2021) 09 TEL CK 0042
Registration Act, — Section 17, 17(1)(g), 49
High Courts14 Sept 2021Allowed
Waheeda Begum VsMd. Yakub
Telangana High Court · (2021) 09 TEL CK 0041
Code Of Civil Procedure, 1908 — Order 7 Rule 14(3)
High Courts14 Sept 2021Disposed Of
Anemoni Narsimlu VsState Of Telangana And 3 Others
Telangana High Court · (2021) 09 TEL CK 0040
Prevention of Corruption Act, 1988 — Section 7(a)Indian Penal Code, 1860 — Section 34, 120B
High Courts14 Sept 2021Dismissed
Kondeti Dharma Rao VsK.Arun Kumar
Telangana High Court · (2021) 09 TEL CK 0039
High Courts13 Sept 2021Disposed Of
A.P.Mahesh Coop.Urban Bank Ltd VsIndustrial Tribunal
Telangana High Court · (2021) 09 TEL CK 0046
High Courts13 Sept 2021Dismissed
Panuganti Shakuntala Devi And Another VsPanuganti Prema
Telangana High Court · (2021) 09 TEL CK 0045
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 14(3)
High Courts13 Sept 2021Disposed Of
L.S.R. Murthy VsUjjwal Kumar
Telangana High Court · (2021) 09 TEL CK 0044
UCO Bank (Employees�) Pension Regulations, 1995 — Regulation 33, 46
High Courts13 Sept 2021Allowed
Mausin VsState Of Telangana
Telangana High Court · (2021) 09 TEL CK 0043
Telangana Preventive Detention Act, 1986 — Section 3(2)
High Courts09 Sept 2021Dismissed
Pothu Prabhavathi Vs Ganduri Shanker And Two Others
Telangana High Court · (2021) 09 TEL CK 0015
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 1(3), Order 1 Rule 10
High Courts03 Sept 2021Dismissed
Udari Laxman And Lachaiah Vs State Of Telangana
Telangana High Court · (2021) 09 TEL CK 0014
Code of Criminal Procedure, 1973 — Section 41A, 161, 437, 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 384, 507, 511
High Courts03 Sept 2021Dismissed
Vathalur Sreedhara Reddy Vs Bharathi Reddy
Telangana High Court · (2021) 09 TEL CK 0013
Code of Criminal Procedure, 1973 — Section 127
High Courts03 Sept 2021Allowed
Naini Rajender Reddy Vs State Of Telangana
Telangana High Court · (2021) 09 TEL CK 0012
Code of Criminal Procedure, 1973 — Section 162, 209, 227, 228, 239, 482Indian Penal Code, 1860 — Section 34, 120B, 302, 324, 449, 452Arms Act, 1959 — Section 25(1)(a), 27(1)
High Courts03 Sept 2021Allowed/Dismissed
Aneem Ratnakalyan Vs State Of Telangana
Telangana High Court · (2021) 09 TEL CK 0011
General Clauses Act, 1897 — Section 27
High Courts03 Sept 2021Dismissed
Putta Iylavva Vs State Of Telangana
Telangana High Court · (2021) 09 TEL CK 0010
Indian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4Code of Criminal Procedure, 1973 — Section 313
High Courts02 Sept 2021Allowed
M Hemalatha Devi Vs Shasikala
Telangana High Court · (2021) 09 TEL CK 0009
Code Of Civil Procedure, 1908 — Section 2(9), 115, Order 8 Rule 1(2), Order 20 Rule 4(2), Order 8 Rule 10