COURT ARCHIVE

Meghalaya High Court judgments, 2024

133 judgments · page 6 of 7

High Courts08 Apr 2024Dismissed

Niangkhanngai Guite Vs State Of Meghalaya Represented By The Learned Public Prosecutor

Meghalaya High Court · (2024) 04 MEG CK 0012

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(C), 29, 37, 37(1)(b)

High Courts08 Apr 2024Disposed Of

George Dohtdong Vs State Of Meghalaya & Ors.

Meghalaya High Court · (2024) 04 MEG CK 0008

High Courts04 Apr 2024

Kelbinson Sangma Vs State Of Meghalaya

Meghalaya High Court · (2024) 04 MEG CK 0007

Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8

High Courts22 Mar 2024

Angela Lyngwa Vs State Of Meghalaya & Ors.

Meghalaya High Court · (2024) 03 MEG CK 0030

High Courts22 Mar 2024Disposed Of

Tipu Sultan Chouhan Vs Union Of India, Represented By The Secretary To The Government Of India, Ministry Of Health And Family Welfare, New Delhi & Ors.

Meghalaya High Court · (2024) 03 MEG CK 0025

High Courts22 Mar 2024Disposed Of

M/S NCC Limited Vs State Of Meghalaya Represented By The Commissioner & Secretary, Directorate Of Arts & Culture, Government Of Meghalaya & Ors.

Meghalaya High Court · (2024) 03 MEG CK 0018

High Courts22 Mar 2024Dismissed

Deen Dayal Sharma & Ors. Vs Anjana Sharma

Meghalaya High Court · (2024) 03 MEG CK 0017

Code Of Criminal Procedure, 1973 — Section 177, 184, 202, 204, 482Indian Penal Code, 1860 — Section 120B, 406, 418, 420

High Courts20 Mar 2024Disposed Of

Nur Alom Ali Vs State Of Meghalaya, Represented By The Commissioner & Secretary, Home Police Department, Government Of Meghalaya

Meghalaya High Court · (2024) 03 MEG CK 0015

Indian Penal Code, 1860 — Section 34, 307, 324

High Courts15 Mar 2024Partly Allowed

Naresh Kumari Vs Union Of India Represented By The Secretary To The Government Of India, Ministry Of Home Affairs, North Block, New Delhi � 110001

Meghalaya High Court · (2024) 03 MEG CK 0014

Constitution Of India, 1950 — Article 14

High Courts12 Mar 2024

Andrew Charles Gare Vs State Of Meghalaya & 4 Ors.

Meghalaya High Court · (2024) 03 MEG CK 0010

High Courts11 Mar 2024

Tayyab Salar Shaikh Vs State Of Meghalaya

Meghalaya High Court · (2024) 03 MEG CK 0011

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(c)

High Courts04 Mar 2024

Madhab Chandra Das Vs Union Of India & Ors.

Meghalaya High Court · (2024) 03 MEG CK 0008

High Courts04 Mar 2024Disposed Of

Mondaystar Niangmih, (Elected Headman) & Ors. Vs Khasi Hills Autonomous District Council, Represented By Its Secretary, East Khasi Hills, Meghalaya & Ors.

Meghalaya High Court · (2024) 03 MEG CK 0001

High Courts26 Feb 2024Dismissed

Sai Suchen Vs State Of Meghalaya & 3 Ors.

Meghalaya High Court · (2024) 02 MEG CK 0056

Code Of Criminal Procedure, 1973 — Section 164, 311, 313, 374(2)Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8

High Courts26 Feb 2024Disposed Of

Union Of India & 4 Ors. Vs Dr. Shailendra Kumar & Ors.

Meghalaya High Court · (2024) 02 MEG CK 0054

High Courts23 Feb 2024Disposed Of

Sikha Naug Vs Meghalaya Hindu Mission

Meghalaya High Court · (2024) 02 MEG CK 0058

Administration Of Justice And Police In The Khasi And Jaintia Hills, 1937 — Rule 36ACode Of Civil Procedure, 1908 — Order 6 Rule 2(1), Order 6 Rule 2(1)(b), Order 6 Rule 2(1), Order 6 Rule 4, Order 6 Rule 6, Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11(a)Constitution Of India, 1950 — Article 227

High Courts16 Feb 2024Allowed

Sandeep Kumar Bhagat Vs State Of Meghalaya & Anr

Meghalaya High Court · (2024) 02 MEG CK 0036

Code Of Criminal Procedure, 1973 — Section 41A, 482Indian Penal Code, 1860 — Section 406, 419, 420

High Courts16 Feb 2024Disposed Of

Lakyntiewrisha Nongrum Vs State Of Meghalaya & Anr

Meghalaya High Court · (2024) 02 MEG CK 0035

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 54

High Courts15 Feb 2024Dismissed

Ameliya Sohliya Vs T.R. Marwein & Anr.

Meghalaya High Court · (2024) 02 MEG CK 0038

High Courts09 Feb 2024Disposed Of

Gresildha A.Sangma Vs State Of Meghalaya & Ors.

Meghalaya High Court · (2024) 02 MEG CK 0029