COURT ARCHIVE

Meghalaya High Court judgments, 2024

133 judgments · page 5 of 7

High Courts17 May 2024Disposed Of

Dorbar Shnong Laitsohum Represented By Its Headman Nonglwai Sirdarship, East Khasi Hills District, Meghalaya Vs State Of Meghalaya Represented By The Secretary State Public Engineering Department Shillong & Ors.

Meghalaya High Court · (2024) 05 MEG CK 0048

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High Courts15 May 2024Disposed Of

Bredithson N. Sangma Vs State Of Meghalaya, Represented By The Chief Secretary To The Government Of Meghalaya & Ors.

Meghalaya High Court · (2024) 05 MEG CK 0044

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High Courts13 May 2024Dismissed

Iaiphira Kharhunai Vs State Of Meghalaya Represented By Its Secretary Home (Police) Department Government Of Meghalaya Shillong, Meghalaya & Ors.

Meghalaya High Court · (2024) 05 MEG CK 0029

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37

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High Courts07 May 2024

Faluda Biswas Vs State Of Meghalaya & Ors.

Meghalaya High Court · (2024) 05 MEG CK 0026

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High Courts03 May 2024Dismissed

Ram Pal Vs Union Of India Through The Secretary To The Government Of India, Ministry Of Home Affairs, North Block, New Delhi. & Ors.

Meghalaya High Court · (2024) 05 MEG CK 0012

Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 3(H)(II), 47

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High Courts01 May 2024Dismissed

Rohit Kalia Vs Meenakshi Yadav

Meghalaya High Court · (2024) 05 MEG CK 0008

Hindu Marriage Act, 1955 — Section 28Indian Penal Code, 1860 — Section 307

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High Courts01 May 2024Disposed Of

M/s. Prasad Construction Company Vs Union Of India Represented Through Chief Engineer, Spread Eagle Falls, Shillong-793011 & Ors.

Meghalaya High Court · (2024) 05 MEG CK 0007

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High Courts01 May 2024

Bashanbha Syngkli Vs State Of Meghalaya & Ors.

Meghalaya High Court · (2024) 05 MEG CK 0004

Code Of Criminal Procedure, 1973 — Section 439

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High Courts01 May 2024Dismissed

Demi Ch. Marak, S/O (L) Jewitson G. Sangma Vs State Of Meghalaya Represented By The Public Prosecotor

Meghalaya High Court · (2024) 05 MEG CK 0003

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 435, 506

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High Courts01 May 2024Disposed Of

Silbirth D. Sangma Vs State Of Meghalaya Represented By The Public Prosecotor

Meghalaya High Court · (2024) 05 MEG CK 0002

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High Courts01 May 2024Disposed Of

Nobilstone M. Marak Vs State Of Meghalaya Represented By The Public Prosecotor

Meghalaya High Court · (2024) 05 MEG CK 0001

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High Courts30 Apr 2024Dismissed

Amit Sinha Vs Meghalaya Human Rights Commission Represented By Its Chairperson & Ors

Meghalaya High Court · (2024) 04 MEG CK 0070

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High Courts26 Apr 2024Disposed Of

Raju Gupta Vs State Of Meghalaya Represented By The Commissioner & Secretary Department Of Home & Police & Ors.

Meghalaya High Court · (2024) 04 MEG CK 0068

Indian Penal Code, 1860 — Section 406, 417, 420Code Of Criminal Procedure, 1973 — Section 41A

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High Courts18 Apr 2024

Jingseng Marak & Anr. Vs Garo Hills Autonomous District Council & Ors.

Meghalaya High Court · (2024) 04 MEG CK 0052

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High Courts18 Apr 2024Disposed Of

Pynhun Suchiang Vs State Of Meghalaya Represented By The Executive Engineer (WR) Cum Member Secretary, District Level Committee On Ground Water Resources, East Khasi Hills District, Shillong & Ors

Meghalaya High Court · (2024) 04 MEG CK 0051

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High Courts17 Apr 2024Disposed Of

Elias Marwein Vs State Of Meghalaya Represented By The Secretary To The Govt. Of Meghalaya, Animal Husbandry And Veterinary Department, Meghalaya & Ors.

Meghalaya High Court · (2024) 04 MEG CK 0045

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High Courts17 Apr 2024Disposed Of

Easmin Begum Vs State Of Meghalaya, Represented By The Commissioner & Secretary, Community & Rural Development Department, Government Of Meghalaya, Shillong & Ors.

Meghalaya High Court · (2024) 04 MEG CK 0044

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High Courts16 Apr 2024Disposed Of

Kebito Marak Vs State Of Meghalaya Represented By The Commissioner And Secretary, PHE Department Govt. Of Meghalaya, Shillong, East Khasi Hills & Ors.

Meghalaya High Court · (2024) 04 MEG CK 0035

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High Courts16 Apr 2024Dismissed

Md. Taiyab & Ors. Vs Cantonment Board, Shillong Represented By Its Executive Officer Shillong Cantonment Board, Shillong-793001, East Khasi Hills District, Meghalaya & Ors.

Meghalaya High Court · (2024) 04 MEG CK 0033

Cantonments Act, 1924 — Section 185,185(1), 256, 274

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High Courts12 Apr 2024Disposed Of

Ajit Paul & Ors. Vs Khasi Hills Autonomous District Council, Represented By Its Secretary, Executive Committee, Shillong, East Khasi Hills District, Meghalaya & Ors.

Meghalaya High Court · (2024) 04 MEG CK 0024

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