High Courts10 Dec 2013
Dhiresh Kr. Chakraborty and Another Vs Central Bureau of Investigation
Meghalaya High Court · (2013) 12 MEG CK 0001
COURT ARCHIVE
Meghalaya High Court judgments, 2013
41 judgments · page 1 of 3
High Courts02 Dec 2013Allowed
M/s. G.L. Agarwalla Vs The State of Meghalaya and Others
Meghalaya High Court · (2013) 12 MEG CK 0002
High Courts29 Nov 2013Dismissed
Smt. Aruna Sangma Vs State of Meghalaya and Others Smti. Pillarson Marak Vs State of Meghalaya, District Magistrate, The Officer In-charge, Tura Police Station and Head Constable K.D. Singh
Meghalaya High Court · (2013) 11 MEG CK 0006
High Courts29 Nov 2013Dismissed
Shri. Brimsingh Mawphniang Vs State of Meghalaya, Executive Committee Khasi Hills Autonomous District Council and The Syiem of Hima Nongladew
Meghalaya High Court · (2013) 11 MEG CK 0004
High Courts27 Nov 2013Dismissed
Hmun Siamdinga Darlong and Another Vs State of Meghalaya and Others
Meghalaya High Court · (2013) 11 MEG CK 0007
High Courts22 Nov 2013Allowed
Sanjay Bhattachaijee Vs The Union of India and Others
Meghalaya High Court · (2013) 11 MEG CK 0003
High Courts20 Nov 2013Dismissed
Shri Bahadur Singh Vs The Union of India and Others
Meghalaya High Court · (2013) 11 MEG CK 0005
High Courts20 Nov 2013
Pynwandurlang Shabong Vs State of Meghalaya and Others
Meghalaya High Court · (2013) 11 MEG CK 0001
High Courts19 Nov 2013
Freestarman Syiemiong Vs State of Meghalaya and Others
Meghalaya High Court · (2013) 11 MEG CK 0002
High Courts15 Nov 2013Allowed
Henrol M. Marak Vs State of Meghalaya and Others
Meghalaya High Court · (2013) 11 MEG CK 0008
High Courts11 Nov 2013Dismissed
Prabhat Chandra Das and Another Vs Union of India and Others
Meghalaya High Court · (2013) 11 MEG CK 0009
High Courts30 Oct 2013Allowed
State of Meghalaya and Another Vs Raid Laban College Teachers' Welfare Association and Others
Meghalaya High Court · (2013) 10 MEG CK 0004
High Courts28 Oct 2013Allowed
Narender Singh Vs The Union of India and Others
Meghalaya High Court · (2013) 10 MEG CK 0003
High Courts04 Oct 2013Allowed
The State of Meghalaya and Others Vs Celestine K. Sangma
Meghalaya High Court · (2013) 10 MEG CK 0002
High Courts22 Aug 2013Allowed
Deepak Atal and Another Vs Union of India
Meghalaya High Court · (2013) 08 MEG CK 0001
High Courts23 Jul 2013Dismissed
Sushil Kumar Gupta Vs Central Bureau Investigation
Meghalaya High Court · (2013) 07 MEG CK 0001
High Courts10 Jul 2013
Tikendra Singh and Others Vs Managing Director, MECOFED and Others
Meghalaya High Court · (2013) 07 MEG CK 0003
High Courts03 Jul 2013
Manidhish Bhattacharjee Vs North Eastern Hill University (Nehu) and Others
Meghalaya High Court · (2013) 07 MEG CK 0004
High Courts13 Jun 2013Dismissed
Champion R. Sangma Vs State of Meghalaya and Others
Meghalaya High Court · (2013) 06 MEG CK 0003