High Courts29 Dec 2025
Sweet Kenneth Kharkrang Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 12 MEG CK 1902
COURT ARCHIVE
Meghalaya High Court judgments, 2025
208 judgments · page 1 of 11
High Courts29 Dec 2025
Boston Ch. Marak Vs State Of Meghalaya & Anr
Meghalaya High Court · (2025) 12 MEG CK 1901
High Courts29 Dec 2025
Asha Wallang Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 12 MEG CK 1900
Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 126(2), 324(2)(3), 329, 336(2)
High Courts29 Dec 2025
Teilynti Lyngdoh Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 12 MEG CK 1899
High Courts29 Dec 2025
Rapskhemlang Myrthong Vs State Of Meghalaya & Anr
Meghalaya High Court · (2025) 12 MEG CK 1898
High Courts29 Dec 2025Disposed Of
Bikash Das Vs State Of Meghalaya
Meghalaya High Court · (2025) 12 MEG CK 1897
Indian Penal Code, 1860 - Section 279, 304A
High Courts29 Dec 2025Disposed Of
Shemphang Kharsati Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 12 MEG CK 1896
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 163
High Courts17 Dec 2025
Rapskhemlang Myrthong Vs State Of Meghalaya & Anr
Meghalaya High Court · (2025) 12 MEG CK 1727
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Protection Of Children From Sexual Offences (POCSO) Act, 2012 - Section 5(j)(ii), 6, 31
High Courts17 Dec 2025Disposed Of
Vaskar Shil Vs Union Of India & Ors
Meghalaya High Court · (2025) 12 MEG CK 1725
High Courts17 Dec 2025Disposed Of
Kerlang Ksoo Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 12 MEG CK 1724
High Courts17 Dec 2025Dismissed
Sahara Suna Vs State Of Meghalaya
Meghalaya High Court · (2025) 12 MEG CK 1723
Narcotic Drugs And Psychotropic Substances, Act, 1985 - Section 27A, 29, 37, 67
High Courts17 Dec 2025Disposed Of
Taimur Ali, @ Islam & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 12 MEG CK 1722
High Courts17 Dec 2025
Union Of India & Anr Vs Shimtilin Kharkrang
Meghalaya High Court · (2025) 12 MEG CK 1721
Arbitration & Conciliation Act, 1996 - Section 31(7)
High Courts17 Dec 2025
Cleophas B. Syiem Vs State Of Meghalaya & 4 Ors
Meghalaya High Court · (2025) 12 MEG CK 1719
Bharatiya Nagarik Suraksha Sanhita, (BNSS), 2023 - Section 126, 164Code Of Criminal Procedure, 1973 - Section 145
High Courts11 Dec 2025Disposed Of
Laxmikant Kumar Agarwal & Ors Vs Melinda Langrin
Meghalaya High Court · (2025) 12 MEG CK 1717
Code Of Civil Procedure, 1908 - Section 151Code Of Civil Procedure, 1908 - Order 14 Rule 2(2)
High Courts05 Dec 2025Disposed Of
Lainish T. Sangma Vs Garo Hills Autonomous District Council & Ors
Meghalaya High Court · (2025) 12 MEG CK 1712
High Courts05 Dec 2025Disposed Of
Sibaris Kyrsen & Ryntathiang Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 12 MEG CK 1711
Protection Of Children From Sexual Offences (POCSO) Act, 2012 - Section 5(j)(ii), 6
High Courts05 Dec 2025Disposed Of
Rabbi Ali Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 12 MEG CK 1710
Protection Of Children From Sexual Offences (POCSO) Act, 2012 - Section 3, 4, 13, 14, 29, 35
High Courts02 Dec 2025
Hafizur Rahman Vs State Of Meghalaya & Anr
Meghalaya High Court · (2025) 12 MEG CK 1704
High Courts01 Dec 2025Dismissed
BNC/534 Dhononjoy Hajong Vs State Of Meghalaya & Ors
Meghalaya High Court · (2025) 12 MEG CK 1708