COURT ARCHIVE

Meghalaya High Court judgments, 2025

208 judgments · page 11 of 11

High Courts28 Jan 2025Disposed Of

Barak Ali Vs State Of Meghalaya

Meghalaya High Court · (2025) 01 MEG CK 1642

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 21(b), 29, 37