High Courts29 Dec 2022Disposed Of
M/s Kamakshi Ispat Private Limited Vs Meghalaya Power Distribution Corporation Ltd. & Ors
Meghalaya High Court · (2022) 12 MEG CK 0049
COURT ARCHIVE
Meghalaya High Court judgments, 2022
214 judgments · page 1 of 11
High Courts23 Dec 2022Disposed Of
Oriental Insurance Co. Ltd. Vs Chinta Devi & Ors
Meghalaya High Court · (2022) 12 MEG CK 0045
Indian Penal Code, 1860 — Section 279, 304(A), 338, 427Motor Vehicles Act, 1988 — Section 147, 149(2), 166, 173
High Courts23 Dec 2022Disposed Of
Taleb Ali Sheikh Vs State Of Meghalaya & Anr
Meghalaya High Court · (2022) 12 MEG CK 0042
Indian Penal Code, 1860 — Section 343, 376(2)(i)(n), 366AProtection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 35Code Of Criminal Procedure, 1973 — Section 21
High Courts16 Dec 2022Disposed Of
Joel Elphinstone Wahlang Vs State Of Meghalaya & 8 Ors
Meghalaya High Court · (2022) 12 MEG CK 0041
High Courts16 Dec 2022Disposed Of
Vicali Zhimomi Khyriem Vs State Of Meghalaya & 8 Ors
Meghalaya High Court · (2022) 12 MEG CK 0040
High Courts16 Dec 2022
Monu Kumar Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 12 MEG CK 0039
High Courts16 Dec 2022Disposed Of
Healthy Merry Kharbuli Vs State Of Meghalaya & 8 Ors
Meghalaya High Court · (2022) 12 MEG CK 0038
High Courts16 Dec 2022
Kaustav Paul Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 12 MEG CK 0037
High Courts16 Dec 2022Disposed Of
Meghalaya Power Distribution Corporation & Anr Vs Meghalaya State Electricity Commission & Ors
Meghalaya High Court · (2022) 12 MEG CK 0035
Electricity Act, 2003 — Section 111Constitution Of India, 1950 — Article 226
High Courts15 Dec 2022Disposed Of
State Of Meghalaya Vs R. Hamberly Wahlang & Ors
Meghalaya High Court · (2022) 12 MEG CK 0034
High Courts15 Dec 2022Dismissed/ Disposed Of
M/s Dharani Geotech Engineers & Anr Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 12 MEG CK 0033
High Courts14 Dec 2022
Paras Nath Gupta Vs Union Of India & Ors
Meghalaya High Court · (2022) 12 MEG CK 0031
High Courts13 Dec 2022
Kynjaimon Amse Vs National Highway Authority Of India (NHAI) & Ors
Meghalaya High Court · (2022) 12 MEG CK 0029
High Courts09 Dec 2022
Rikmoni N. Marak Vs G.H.A.D.C. & Ors
Meghalaya High Court · (2022) 12 MEG CK 0027
High Courts09 Dec 2022
Dr. Nosilchi M. Sangma Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 12 MEG CK 0025
High Courts07 Dec 2022
Silseng K. Marak & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 12 MEG CK 0021
High Courts02 Dec 2022Disposed Of
Kinti Ch. Sangma Vs Garo Hills Autonomous District Council & Ors
Meghalaya High Court · (2022) 12 MEG CK 0011
Garo Hills Autonomous District (Social Customs And Usages) Validating Act, 1958 — Section 8(2)
High Courts02 Dec 2022
Alok Kumar Vs State Of Meghalaya
Meghalaya High Court · (2022) 12 MEG CK 0008
Indian Penal Code, 1860 — Section 323, 498A, 506
High Courts02 Dec 2022
Ragini Agarwal Vs State Of Meghalaya
Meghalaya High Court · (2022) 12 MEG CK 0007
Indian Penal Code, 1860 — Section 323, 498A, 506
High Courts01 Dec 2022Disposed Of
Fidus Ali Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 12 MEG CK 0004