High Courts01 Dec 2022Disposed Of
Freshmi D. Momin Vs Swellish M. Sangma
Meghalaya High Court · (2022) 12 MEG CK 0001
Indian Succession Act, 1985 — Section 384Meghalaya Civil Service (Pension) Rules, 1983 — Rule 3, 6
COURT ARCHIVE
Meghalaya High Court judgments, 2022
214 judgments · page 2 of 11
High Courts28 Nov 2022
Rohit Kumar Vs State Of Meghalaya
Meghalaya High Court · (2022) 11 MEG CK 0042
Code Of Criminal Procedure, 1973 — Section 41A, 438
High Courts24 Nov 2022Disposed Of/ Dismissed
Lawyerson War & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 11 MEG CK 0028
Mines And Minerals (Development And Regulation) Act, 1957 — Section 3(e), 15, 15(1), 15(1A)Meghalaya Minor Minerals Concession Rules, 2016 — Rule 2(u), 26Mineral Concession Rules, 1960 — Rule 70
High Courts22 Nov 2022
Registrar General, High Court Of Meghalaya Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 11 MEG CK 0024
High Courts18 Nov 2022
A.H. Hazarika Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 11 MEG CK 0021
High Courts15 Nov 2022
Lawyerson War Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 11 MEG CK 0019
High Courts10 Nov 2022Disposed Of
Bistimorial Nongsiej Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 11 MEG CK 0014
Code Of Civil Procedure, 1908 — Section 80, 80(2), 115, 151Limitation Act, 1963 — Section 3Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2
High Courts10 Nov 2022
Md. Monnaf Ali Alias Munna Ali Vs State Of Meghalaya
Meghalaya High Court · (2022) 11 MEG CK 0011
High Courts09 Nov 2022
Freeman Shadap Vs State Of Meghalaya
Meghalaya High Court · (2022) 11 MEG CK 0013
High Courts09 Nov 2022Disposed Of
Abul Hossain Vs State Of Meghalaya & Anr
Meghalaya High Court · (2022) 11 MEG CK 0012
Indian Penal Code, 1860 — Section 366Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6, 13, 14Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts09 Nov 2022
In Re Suo Motu Illegal Mining Of coal In The State Of Meghalaya Vs State Of Meghalaya
Meghalaya High Court · (2022) 11 MEG CK 0010
High Courts04 Nov 2022
Gau Gyan Foundation Vs Union Of India & Ors.
Meghalaya High Court · (2022) 11 MEG CK 0008
High Courts02 Nov 2022Disposed Of
Mittiu G. Momin Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 11 MEG CK 0007
High Courts02 Nov 2022Allowed
Pradip Kumar Hajong Vs Union Of India & Ors.
Meghalaya High Court · (2022) 11 MEG CK 0005
Border Security Force Act, 1968 — Section 117, 117(2)
High Courts01 Nov 2022Disposed Of
North Eastern Electric Power Corporation Ltd (NEEPCO) & Ors Vs Bidul Goswami
Meghalaya High Court · (2022) 11 MEG CK 0004
Constitution Of India, 1950 — Article 226
High Courts28 Oct 2022Disposed Of
Chibor Shullai Vs Union Of India & Ors.
Meghalaya High Court · (2022) 10 MEG CK 0048
High Courts28 Oct 2022
L.K. Gracy Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 10 MEG CK 0046
High Courts28 Oct 2022Dismissed
Bloomingstar J.Diengdoh & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 10 MEG CK 0042
Right Of Children To Free And Compulsory Education Act, 2009 — Section 2, 23(1), 23(2)Constitution Of India, 1950 — Article 14, 16
High Courts26 Oct 2022Dismissed
Shahidur Rahman Vs State Of Meghalaya & Ors
Meghalaya High Court · (2022) 10 MEG CK 0033
High Courts26 Oct 2022Disposed Of
Aten Marak Vs State Of Meghalaya & Anr
Meghalaya High Court · (2022) 10 MEG CK 0032
Protection Of Children From Sexual Offences Act, 2012 — Section 5(k), 6Code Of Criminal Procedure, 1973 — Section 438