Meghalaya High Court Judgments 2019

Limitation Act, 1963 — Section 21, 21(1), 21(2)Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10(2), Order 1 Rule 10, Order 22 Rule 4, Order 7 Rule 6

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High Courts21 Nov 2019Allowed

Siddhartha Choudhury Vs State Of Meghalaya & 2 Ors.

Meghalaya High Court · (2019) 11 MEG CK 0015

Indian Succession Act, 1925 — Section 273Constitution Of India, 1950 — Article 226

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High Courts20 Nov 2019Disposed Of

Dr. Nilesh K. Jaybhaye Vs Union Of India & Ors

Meghalaya High Court · (2019) 11 MEG CK 0016

Constitution Of India, 1950 — Article 14

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High Courts19 Nov 2019Disposed Of

Rebati Mohan Sharma Vs State Of Meghalaya & Ors.

Meghalaya High Court · (2019) 11 MEG CK 0019

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High Courts19 Nov 2019Dismissed

Biswajit Dey Vs Union Of India & Ors.

Meghalaya High Court · (2019) 11 MEG CK 0018

Constitution Of India, 1950 — Article 226

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High Courts19 Nov 2019Dismissed

Simon Siangshai Vs M/S Adhunik Cement Ltd. & Ors.

Meghalaya High Court · (2019) 11 MEG CK 0017

Administration Of Justice And Police (Khasi Jaintia) Rules, 1937 — Rule 36A

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High Courts18 Nov 2019Dismissed

Bharat Sanchar Nigam Ltd. & Ors Vs Mridul Kumar Verma & Ors

Meghalaya High Court · (2019) 11 MEG CK 0020

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High Courts15 Nov 2019Disposed Of

S.P. Mahanta Vs Union Of India & Ors

Meghalaya High Court · (2019) 11 MEG CK 0021

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High Courts12 Nov 2019Dismissed

Laxmi Devi Surana Vs Bajaj Allianz General Insurance Co. Ltd. And 2 Ors.

Meghalaya High Court · (2019) 11 MEG CK 0004

Motor Vehicles Act, 1988 — Section 110, 110(1), 146, 147, 147(1)(b), 161(1)(b), 163A, 166Code Of Civil Procedure, 1908 — Order 2 Rule 2

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High Courts11 Nov 2019Dismissed

Dilip Kumar Singhania Vs Basant Kumar Singhania

Meghalaya High Court · (2019) 11 MEG CK 0003

Code Of Civil Procedure, 1908 — Section 10, 11, 115, 115(1)Constitution Of India, 1950 — Article 226, 227Limitation Act, 1963 — Article 131

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High Courts05 Nov 2019Dismissed

Sakayat Hussain Vs G.H.A.D.C. & Ors

Meghalaya High Court · (2019) 11 MEG CK 0002

Constitution Of India, 1950 — Article 226

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High Courts01 Nov 2019Dismissed

Larihundashisha Khardewsaw & Ors Vs State Of Meghalaya & Ors

Meghalaya High Court · (2019) 11 MEG CK 0001

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High Courts25 Oct 2019Dismissed

Oriental Insurance Co. Ltd Vs A.J. Thomas

Meghalaya High Court · (2019) 10 MEG CK 0009

Motor Vehicle Acts, 1988 — Section 147, 147(b), 163A, 165

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Meghalaya High Court judgments, 2019