High Courts18 Feb 2019Disposed off
Lanosha Suting Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 02 MEG CK 0012
COURT ARCHIVE
Meghalaya High Court judgments, 2019
194 judgments · page 10 of 10
High Courts15 Feb 2019Disposed off
Harijan Panchayat Committee And Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 02 MEG CK 0011
High Courts14 Feb 2019Dismissed
Food Corporation Of India Vs G.B. Choudhury Holding Pvt. Ltd.
Meghalaya High Court · (2019) 02 MEG CK 0010
High Courts14 Feb 2019Dismissed
Birendra Koch Vs Union Of India & Ors
Meghalaya High Court · (2019) 02 MEG CK 0009
High Courts14 Feb 2019Dismissed
Sharat Agarwal Vs Union Of India & Ors
Meghalaya High Court · (2019) 02 MEG CK 0008
Recruitment Rules, 2012 — Rule 9(a), 9(b)
High Courts13 Feb 2019Allowed
State Bank Of India Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 02 MEG CK 0007
Code Of Criminal Procedure, 1973 — Section 156(3), 199, 482Indian Penal Code, 1860 — Section 500Constitution Of India, 1950 — Article 32
High Courts13 Feb 2019Disposed off
Robertson Lamare Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 02 MEG CK 0006
High Courts13 Feb 2019
Artistwell Thongni Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 02 MEG CK 0005
High Courts12 Feb 2019Disposed Of
Shangreihan Muivah Vs Chairman & Managing Director, National Project Construction Corporation Ltd. (Npcc) & Anr
Meghalaya High Court · (2019) 02 MEG CK 0022
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts12 Feb 2019
Niva Kundu Vs Union Of India & Ors
Meghalaya High Court · (2019) 02 MEG CK 0004
High Courts12 Feb 2019Disposed off
Khilji Marak & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 02 MEG CK 0003
Land Aquisition Act, 1894 — Section 3(d), 18, 19
High Courts12 Feb 2019Dismissed
State Of Meghalaya & Ors Vs Darwin Rynshon
Meghalaya High Court · (2019) 02 MEG CK 0002
High Courts05 Feb 2019Disposed off
Subhash Chandra Srivastava Vs Union Of India & Ors.
Meghalaya High Court · (2019) 02 MEG CK 0001
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(6)
High Courts07 Jan 2019Disposed off
Sumanta Deka Vs State Of Meghalaya
Meghalaya High Court · (2019) 01 MEG CK 0001
Protection Of Children from Sexual Offences Act, 2012 — Section 8